High Courts31 Aug 1981
Kaluram Bheruji Vs Bai Parvati
Gujarat High Court · AIR 1982 Guj 233 : (1982) 1 GLR 201
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,646 of 1,831
High Courts28 Aug 1981
Commissioner of Income Tax, Gujarat Vs C. Shantilal and Co.
Gujarat High Court · (1982) 28 CTR 165 : (1983) 141 ITR 476
Income Tax Act, 1961 — Section 139(2), 271(1), 274
High Courts27 Aug 1981
Commissioner of Income Tax, Gujarat-IV Vs Mahendrakumar Mitharmal and Others
Gujarat High Court · (1982) 8 TAXMAN 82
High Courts27 Aug 1981
COMMISSIONER OF Income Tax, GUJARAT-IV Vs MAHENDRAKUMAR MITHARMAL. AND OTHERS.
Gujarat High Court · (1983) 140 ITR 300
High Courts27 Aug 1981
Bai Amina Vs State of Gujarat and Others
Gujarat High Court · (1982) CriLJ 1531 : (1982) GLH 301 : (1981) GLR 1186
Constitution of India, 1950 — Article 22National Security Act, 1980 — Section 3, 8
High Courts25 Aug 1981
The State of Gujarat Vs Nareshkumar and Brothers
Gujarat High Court · (1982) 49 STC 264
Bombay Sales Tax Act, 1959 — Section 10, 12, 13, 15, 2Gujarat Sales Tax Act, 1969 — Section 2(16), 45(6), 7
High Courts25 Aug 1981
The State of Gujarat Vs Ghanshyam Stores
Gujarat High Court · (1982) 49 STC 117
Bombay Sales Tax Act, 1959 — Section 10Gujarat Sales Tax Act, 1969 — Section 5, 5(1), 62, 69(1)
High Courts21 Aug 1981
Sheth Chinubhai Chimanlal Vs State of Gujarat and Another
Gujarat High Court · (1982) GLH 77 : (1982) 1 GLR 317
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 15, 15, 6, 6, 6(2)
High Courts20 Aug 1981
Baldevbhai Natvarlal Barot and Another Vs The State of Gujarat
Gujarat High Court · (1982) CriLJ 508 : (1982) GLH 3 : (1982) 1 GLR 56
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438
High Courts20 Aug 1981
HARSHVADAN MANGALDAS Vs Income Tax OFFICER, AHMEDABAD, AND ANOTHER.
Gujarat High Court · (1982) 137 ITR 147
Income Tax Act, 1961 — Section 147(a), 147(a), 148
High Courts20 Aug 1981
State of Gujarat Vs Walter Paul Master
Gujarat High Court · (1982) CriLJ 1324 : (1982) GLH 71 : (1982) 1 GLR 508
Bombay Prohibition Act, 1949 — Section 129A, 2, 66, 85Evidence Act, 1872 — Section 114
High Courts20 Aug 1981
Harshvadan Mangaldas Vs Income Tax Officer, Ahmedabad and Another
Gujarat High Court · (1982) 137 ITR 147
Income Tax Act, 1961 — Section 139, 147, 147(A), 148
High Courts19 Aug 1981
In Re: Rasiklal Chhaganlal Metha
Gujarat High Court · AIR 1982 Guj 193 : (1981) GLR 921
Guardians and Wards Act, 1890 — Section 17, 19, 25, 7Hindu Adoptions and Maintenance Act, 1956 — Section 9(4)
High Courts19 Aug 1981
Ravjibbai Bhikhabhai Patel Vs Bilimora Nagar Palika
Gujarat High Court · AIR 1982 Guj 163 : (1982) 1 GLR 611
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 14
High Courts19 Aug 1981
Tungabhadra Industries Ltd. Vs National Dairy Development Board and Others
Gujarat High Court · (1982) 1 GLR 395
Companies Act, 1956 — Section 391, 391, 392, 392, 439
High Courts19 Aug 1981
Navjivan Mills Co. Ltd. and Others Vs Union of India and Others
Gujarat High Court · (1982) 10 ELT 155
Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 3, 37, 37(1), 6, 9Customs Act, 1962 — Section 12, 13, 14, 2, 25
High Courts19 Aug 1981
State of Gujarat Vs Secretary, Labour Social Welfare and Tribunal Development Deptt. Sachivalaya and Another
Gujarat High Court · (1982) CriLJ 2255 : (1982) GLH 55 : (1982) 1 GLR 61
Constitution of India, 1950 — Article 141, 16, 215, 226, 227Contempt of Courts Act, 1971 — Section 1, 11, 12, 2, 22Probation of Offenders Act, 1958 — Section 17
High Courts18 Aug 1981
Veljee Shamjee, Girish Manilal Jhala and National Dairy Development Board Vs Veljee Shamjee Veljee Shamjee Vs National Dairy Development Board Tungabhadra Industries Ltd. Vs National Dairy Development Board and Others
Gujarat High Court · (1984) 55 CompCas 107
Companies Act, 1956 — Section 15A, 235, 236, 237, 238Industries (Development and Regulation) Act, 1951 — Section 15A
High Courts18 Aug 1981
Arvind Chandulal Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 08 GUJ CK 0027
Income Tax Act, 1961 — Section 171
High Courts18 Aug 1981
Sonal V. Shah and Others Vs Gujarat University and Another
Gujarat High Court · AIR 1982 Guj 37 : (1981) GLR 934
Bombay General Clauses Act, 1904 — Section 21Constitution of India, 1950 — Article 14, 226Gujarat University Act, 1949 — Section 11(4)