High Courts14 Oct 1981
Vithaldas and Co. Vs The State of Gujarat
Gujarat High Court · (1982) 49 STC 227
Central Sales Tax Act, 1956 — Section 10, 6, 8(2), 9, 9(1)Gujarat Sales Tax Act, 1969 — Section 5(3), 66, 66(2), 69, 69(1)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,645 of 1,831
High Courts14 Oct 1981
Commissioner of Income Tax Vs C.D. Karaka
Gujarat High Court · (1983) 13 TAXMAN 1
Income Tax Act, 1961 — Section 271(1)(c)
High Courts13 Oct 1981
Natverlal Jekisandas Vs Bai Girja and Another
Gujarat High Court · (1982) 2 GLR 90
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 125(4), 125(4)
High Courts13 Oct 1981
Bachubhai Mansukhbhai Bhavsar Vs Commissioner of Police Ahmedabad City and Others
Gujarat High Court · (1982) CriLJ 512 : (1982) GLH 46 : (1981) GLR 1204
Bombay Police Act, 1951 — Section 135National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 153
High Courts07 Oct 1981
K. Patel and Co. Vs Shah Maheshkumar Ratilal, A Firm
Gujarat High Court · (1982) GLH 98 : (1982) 1 GLR 283
Civil Procedure Code, 1908 (CPC) — Section 115, 115
High Courts07 Oct 1981
Maganbhai Madhabhai Vs Ambalal Bhikhabhai Patel
Gujarat High Court · AIR 1982 Guj 129 : (1982) GLH 178 : (1982) 1 GLR 746
Bombay Public Trusts Act, 1950 — Section 17, 22, 56A, 80Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts01 Oct 1981
Mer Malde Karna Vs District Magistrate and Others
Gujarat High Court · (1982) CriLJ 2271 : (1982) GLH 514 : (1981) GLR 1201
Arms Act, 1959 — Section 25National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 307, 427, 447
High Courts30 Sept 1981
Malhotra Iron and Steel Industries, Ahmedabad Vs M.M. Gupta and Another
Gujarat High Court · (1988) 33 ELT 344 : (1982) GLH 219 : (1982) 1 GLR 738
Central Excise Rules, 1944 — Rule 8(1), 9(2)
High Courts23 Sept 1981
The State of Gujarat Vs Push Colour and Chemical Co.
Gujarat High Court · (1982) 49 STC 158
Central Sales Tax Act, 1956 — Section 8(3)Gujarat Sales Tax Act, 1969 — Section 2(16), 69(1), 7
High Courts22 Sept 1981
The State of Gujarat Vs Oil and Natural Gas Commission
Gujarat High Court · (1982) 49 STC 310
Bombay Sales Tax Act, 1959 — Section 2(17), 61Central Sales Tax Act, 1956 — Section 10, 10A, 8(3)
High Courts22 Sept 1981
Commissioner of Income Tax Vs Siddharth J. Desai
Gujarat High Court · (1982) 10 TAXMAN 1
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 65Income Tax Act, 1961 — Section 2(14), 2(24), 4, 45, 53Wealth Tax Act, 1957 — Section 2(e)(c)
High Courts22 Sept 1981
Commissioner of Income Tax, Gujarat-II Vs Siddharth J. Desai
Gujarat High Court · (1982) 28 CTR 148 : (1983) 139 ITR 628
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63Income Tax Act, 1961 — Section 2(14), 2(24), 45, 53, 54Wealth Tax Act, 1957 — Section 2
High Courts16 Sept 1981
Gujarat University, Ahmedabad and etc. Vs Sonal P. Shah
Gujarat High Court · AIR 1982 Guj 58 : (1982) 1 GLR 171
Constitution of India, 1950 — Article 226
High Courts16 Sept 1981
Pokardas and Brothers and Another Vs The State of Gujarat
Gujarat High Court · (1982) 51 STC 88
Bombay Sales Tax Act, 1959 — Section 5(1), 5(2)Central Sales Tax Act, 1956 — Section 14, 15Gujarat Sales Tax Act, 1969 — Section 18, 5(1), 66, 66(1), 69
High Courts14 Sept 1981
Commissioner of Income Tax, Gujarat Vs Nandiniben Narottamdas
Gujarat High Court · (1982) 26 CTR 200 : (1983) 140 ITR 16
Income Tax Act, 1961 — Section 5, 60, 63
High Courts09 Sept 1981
Gandabhai Jinabhai Vs Ramubhai Fakirbhai (by Lrs.)
Gujarat High Court · AIR 1982 Guj 142 : (1982) GLH 17 : (1982) 1 GLR 531
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70, 85, 85ACivil Procedure Code, 1908 (CPC) — Section 11, 115
High Courts09 Sept 1981
Sonal V. Shah Vs M.P. Thakkar and Others
Gujarat High Court · AIR 1982 Guj 52 : (1981) 22 GLR 1038
Constitution of India, 1950 — Article 226
High Courts04 Sept 1981
Rukshamaniben and Others Vs Masaraji Amaraji Thakore and Others
Gujarat High Court · (1982) ACJ 317 : AIR 1982 Guj 260 : (1982) GLH 193 : (1982) 1 GLR 525
Motor Vehicles Act, 1939 — Section 110B
High Courts01 Sept 1981
Commissioner of Income Tax, Gujarat Vs C. Shantilala and Co.
Gujarat High Court · (1982) 136 ITR 522
Income Tax Act, 1961 — Section 139(2), 140A, 143, 156, 183
High Courts31 Aug 1981
Dahiben Vs Chitrabhai Chakabhai Makwana
Gujarat High Court · (1982) ACJ 365 : AIR 1982 Guj 188 : (1982) GLH 186 : (1982) 1 GLR 498
Fatal Accidents Act, 1855 — Section 1A