High Courts25 Jan 1982
The State of Gujarat Vs Premier Auto Electricals Ltd.
Gujarat High Court · (1983) 1 GLR 32 : (1982) 51 STC 115
Bombay Sales Tax Act, 1959 — Section 39, 43, 61, 61(1), 61(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,643 of 1,831
High Courts25 Jan 1982
The Gujarat State Financial Corporation, Ahmedabad Vs Lotus Hotels Pvt. Ltd.
Gujarat High Court · AIR 1982 Guj 198 : (1982) 2 GLR 49
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115State Financial Corporations Act, 1951 — Section 24, 25(1), 25(2), 30(1)
High Courts20 Jan 1982
Union of India Vs Babubahi Ramjibhai Patel
Gujarat High Court · (1983) 14 ELT 2214
Customs Act, 1962 — Section 108, 111, 125, 135, 138A
High Courts20 Jan 1982
United India Insurance Vs V. Jayaben
Gujarat High Court · (1982) ACJ 368 : AIR 1982 Guj 151 : (1982) GLH 176 : (1982) 1 GLR 231
Motor Vehicles Act, 1939 — Section 110
High Courts19 Jan 1982
New India Assurance Co. Ltd. and Another Vs Nathiben Chatrabhuj and Others
Gujarat High Court · AIR 1982 Guj 116 : (1984) 55 CompCas 568 : (1982) GLH 124 : (1982) 1 GLR 411
Motor Vehicles Act, 1939 — Section 95(1), 95(2), 96(2)
High Courts15 Jan 1982
The State of Gujarat Vs Sukhram Jagannath
Gujarat High Court · (1982) 2 GLR 332 : (1982) 50 STC 76
Gujarat Sales Tax Act, 1969 — Section 10, 13, 15, 2(16), 2(17)
High Courts15 Jan 1982
Ambica Mata Yarn Mfg. Co., Baroda Vs Superintendent of Central Excise, Range IV, Baroda and Others
Gujarat High Court · (1982) 10 ELT 244 : (1982) GLH 387 : (1982) 2 GLR 155
Central Excises and Salt Act, 1944 — Section 35, 36Constitution of India, 1950 — Article 226, 227
High Courts13 Jan 1982
Gujarat Housing Board Vs C.G. Desai
Gujarat High Court · (1982) 2 GLR 489 : (1983) 1 LLJ 387
Bombay Civil Services Rules, 1959 — Rule 161, 161(1), 161(1)(1)Bombay Housing Board Act, 1948 — Section 67Constitution of India, 1950 — Article 14, 16
High Courts12 Jan 1982
Bhailalbhai Kanjibhal Patel Vs Director of State Lotteries and Another
Gujarat High Court · (1982) 2 GLR 280
Gujarat State Lottery Rules, 1981 — Rule 23, 25
High Courts11 Jan 1982
Patel Jasmat Sangaji Padalia Vs Gujarat Electricity Board, Baroda and Others
Gujarat High Court · AIR 1982 Guj 264 : (1982) GLH 463 : (1982) 2 GLR 104
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1
High Courts11 Jan 1982
Ahmedabad Steel Craft and Rolling Mills Vs State of Gujarat
Gujarat High Court · (1983) 52 STC 227
Central Sales Tax Act, 1956 — Section 14Gujarat Sales Tax Act, 1969 — Section 2(26), 46, 46(1), 56, 69(1)
High Courts31 Dec 1981
Aminakhatun and Others Vs Fakrusha Bismillahshah Fakir and Another
Gujarat High Court · (1982) ACJ 89 : AIR 1983 Guj 68 : (1982) GLH 366 : (1982) 1 GLR 728
Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts24 Dec 1981
The State of Gujarat Vs Shah Bhagwanji Manekchand
Gujarat High Court · (1982) 50 STC 147
Bombay Sales Tax Act, 1959 — Section 18Gujarat Sales Tax Act, 1969 — Section 67, 69(1)
High Courts22 Dec 1981
Khimji Bhimji Majithia Vs Taraben Lalji Soni
Gujarat High Court · AIR 1983 Guj 18 : (1982) 2 GLR 114
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(1), 12(2), 13(1), 29(2)Transfer of Property Act, 1882 — Section 106
High Courts22 Dec 1981
The State of Gujarat Vs Bhikhubhai and Sons
Gujarat High Court · (1982) 50 STC 243
Gujarat Sales Tax Act, 1969 — Section 10, 13, 15, 2, 2(26)
High Courts18 Dec 1981
Kiritkumar D. Vyas Vs State and Another
Gujarat High Court · (1982) GLH 687 : (1982) 2 GLR 79
Constitution of India, 1950 — Article 226, 311(2)Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 14(1)(i), 8
High Courts18 Dec 1981
The State of Gujarat Vs Minu Chemical Pvt. Ltd.
Gujarat High Court · (1982) 50 STC 339
Gujarat Sales Tax Act, 1969 — Section 49(2)
High Courts18 Dec 1981
Mansatta Industries Pvt. Ltd. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 194
Gujarat Sales Tax Act, 1969 — Section 69(1)
High Courts17 Dec 1981
Ishwarlal Pranjivandas and Another Vs Labhshankar Hargovind Das Bhatt
Gujarat High Court · AIR 1982 Guj 152 : (1982) GLH 215 : (1982) 1 GLR 433
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 50Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Transfer of Property Act, 1882 — Section 106
High Courts10 Dec 1981
Anantray Lalji Pandya Vs The State of Gujarat
Gujarat High Court · (1982) CriLJ 1883 : (1982) GLH 472 : (1982) 1 GLR 689
Penal Code, 1860 (IPC) — Section 161, 165A, 456