High Courts09 Dec 1981
Patel Kacharabhai Joitaram (by Lrs.) and Others Vs Patel Keshavial Dungardas
Gujarat High Court · AIR 1982 Guj 230 : (1982) GLH 236 : (1982) 1 GLR 535
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,644 of 1,831
High Courts08 Dec 1981
Hemchandbhai and Co. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 274
Bombay Sales Tax Act, 1959 — Section 32(1), 36, 55, 74Central Sales Tax Act, 1956 — Section 9(1), 9(2)
High Courts03 Dec 1981
Shree Guru Industries Vs K.J. Raval, S.T.O., Jamnagar and Others
Gujarat High Court · (1982) GLH 261 : (1982) 1 GLR 539 : (1983) 53 STC 392
Gujarat Sales Tax Act, 1969 — Section 32, 35, 35(2), 58, 58(1)
High Courts02 Dec 1981
Hukumat Rai Vs State of Gujarat
Gujarat High Court · (1982) GLH 85 : (1982) 1 GLR 641 : (1983) 1 LLJ 384
Bombay Civil Services Rules, 1959 — Rule 33A, 33A(1), 33A(2), 33A(5)
High Courts01 Dec 1981
R.M. Parmar Vs Gujarat Electricity Board
Gujarat High Court · (1982) GLH 254 : (1982) 1 GLR 352 : (1983) 1 LLJ 261
Constitution of India, 1950 — Article 227Gujarat Electricity Board Rules — Rule 11Industrial Disputes Act, 1947 — Section 10(1), 11A, 3
High Courts19 Nov 1981
Bharatkumar Jaymanishanker Mehta Vs State of Gujarat
Gujarat High Court · (1982) CriLJ 1314 : (1982) GLH 249 : (1982) 1 GLR 605
Evidence Act, 1872 — Section 105, 5
High Courts18 Nov 1981
C.J. Thakor Vs Ahmedabad District Panchayat and Others
Gujarat High Court · (1982) 2 GLR 22
Gujarat Panchayat Service (Classification and Recruitment) Rules, 1967 — Rule 7, 7(3)Gujarat Panchayats Act, 1961 — Section 203, 323
High Courts18 Nov 1981
Vijaysinh Mohansinh Solanki Vs The Transport Manager, Ahmedabad Municipal Transport Service and Another
Gujarat High Court · AIR 1982 Guj 307 : (1982) GLH 76 : (1982) 1 GLR 639
Contract Act, 1872 — Section 14
High Courts13 Nov 1981
Shantilal Manibhai Patel and Others Vs Laxmi Film Laboratory and Studios P. Ltd. and Others
Gujarat High Court · (1984) 56 CompCas 110 : (1982) 2 GLR 363
Companies Act, 1956 — Section 214(2), 238, 283, 283(1), 303
High Courts13 Nov 1981
State of Gujarat Vs Mangabhai Jethabhai Vaghela and Others
Gujarat High Court · (1982) CriLJ 1317 : (1982) GLH 271
Bombay Prohibition Act, 1949 — Section 66Penal Code, 1860 (IPC) — Section 161
High Courts12 Nov 1981
Ranchhodbhai Somabhai and Another Vs Babubhai Bhailalbhai and Others
Gujarat High Court · AIR 1982 Guj 308
Evidence Act, 1872 — Section 101, 104Motor Vehicles Act, 1939 — Section 110
High Courts04 Nov 1981
R.J. Lakhia Vs State of Gujarat
Gujarat High Court · (1982) CriLJ 1687 : (1982) 1 GLR 646
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 34, 366, 420
High Courts03 Nov 1981
Lallubhai Chhotabhai by Lrs. and Others Vs Vithalbhai Parshottambhai
Gujarat High Court · AIR 1982 Guj 222 : (1982) GLH 280
Succession Act, 1925 — Section 102, 138, 2, 222, 232
High Courts02 Nov 1981
Imambhai Gulamhusein Shaikh Vs Regional Provident Fund Commissioner
Gujarat High Court · (1982) GLH 297 : (1982) 1 GLR 581
Constitution of India, 1950 — Article 226, 226, 227, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(h)
High Courts23 Oct 1981
Siddharth Mohanlal Sharma Vs South Gujarat University
Gujarat High Court · (1982) GLH 648 : (1982) 1 GLR 233
Constitution of India, 1950 — Article 12, 14Evidence Act, 1872 — Section 73National Insurance (Industrial Injuries) Act, 1946 — Section 47
High Courts22 Oct 1981
State of Gujarat Vs Bhand Jusub Mamad
Gujarat High Court · (1982) CriLJ 1691 : (1982) GLH 320 : (1982) 1 GLR 651
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts19 Oct 1981
Arvind Boards and Paper Products Ltd. Vs Commissioner of Income Tax, Gujarat-IV
Gujarat High Court · (1982) 28 CTR 322 : (1982) 137 ITR 635
Income Tax Act, 1961 — Section 80, 80B(7), 80E
High Courts19 Oct 1981
ARVIND BOARDS and PAPER PRODUCTS LTD Vs COMMISSIONER OF Income Tax, GUJARAT-IV.
Gujarat High Court · (1982) 28 CTR 322 : (1982) 137 ITR 635
Income Tax Act, 1961 — Section 80I, 80IIndustries (Development and Regulation) Act, 1951 — Section 10
High Courts19 Oct 1981
The State of Gujarat Vs Ilac Ltd.
Gujarat High Court · (1982) 50 STC 24
Bombay Sales Tax Act, 1959 — Section 11(1), 11(2), 20, 37, 37(1)
High Courts15 Oct 1981
Job Hamington Vs Commissioner of police and Others
Gujarat High Court · (1981) 10 GUJ CK 0012
National Security Act, 1980 — Section 10, 12, 3