High Courts27 Apr 1983
Bipinchandra M. Sheth Vs Gujarat State Financial Corporation
Gujarat High Court · (1984) 1 GLR 1
State Financial Corporations Act, 1951 — Section 40, 40
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,628 of 1,831
High Courts20 Apr 1983
J. Ladies Beauty Vs State Bank of India, Ahmedabad and Another
Gujarat High Court · AIR 1984 Guj 33 : (1986) 59 CompCas 20 : (1984) 1 GLR 135
High Courts20 Apr 1983
Patel Maganbhai Bapujibhai and Others Vs Patel Ishwarbhai Motibhai and Others
Gujarat High Court · (1985) ACJ 867 : AIR 1984 Guj 69 : (1984) GLH 831
Electricity Act, 1910 — Section 44Evidence Act, 1872 — Section 115, 63(1), 63(2), 63(3)
High Courts14 Apr 1983
Kanchanlal Brijlal Patel and Others Vs Keki Rustomji Davar and Others
Gujarat High Court · AIR 1984 Guj 45 : (1983) 2 GLR 1377
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 14, 14(7), 7(2)
High Courts12 Apr 1983
Babar Manda Vs Bhima Surji and Others
Gujarat High Court · (1983) 2 GLR 926
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43, 43
High Courts12 Apr 1983
Usman Rojan Vs Employees'' State Insurance Corporation
Gujarat High Court · (1983) 2 GLR 1472
Limitation Act, 1963 — Section 5, 5
High Courts12 Apr 1983
Patel Meghji Dayal by Lrs. and Others Vs Patel Jivraj Pragji and Others
Gujarat High Court · AIR 1984 Guj 32
Limitation Act, 1963 — Article 60, 64, 65, 6 , 8
High Courts11 Apr 1983
Vajir Nagji Kesuaraji Vs State
Gujarat High Court · (1984) 1 GLR 47
Penal Code, 1860 (IPC) — Section 302, 302
High Courts07 Apr 1983
State and Another Vs B.C. Dwivedi
Gujarat High Court · (1983) 2 GLR 1315
Prevention of Corruption Act, 1988 — Section 5(2), 5(2)
High Courts06 Apr 1983
Dr. Himanshu Purshottamdas Bavishi and Others Vs State of Gujarat and Others
Gujarat High Court · (1983) 2 GLR 1414
Constitution of India, 1950 — Article 14Gujarat University Act, 1949 — Section 39Indian Medical Council Act, 1956 — Section 33
High Courts05 Apr 1983Dismissed
Dharamshi Polabhai Vs Champaklal Vashram and Others
Gujarat High Court · AIR 1983 Guj 217 : (1983) 2 GLR 1280
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 32 Rule 1, Order 32 Rule 12, Order 32 Rule 12(4), Order 32 Rule 14
High Courts04 Apr 1983
Vipinbhai R. Parekh Vs General Manager Western Railway, Bombay
Gujarat High Court · AIR 1984 Guj 41 : (1983) 2 GLR 1347
Arbitration Act, 1940 — Section 20, 9Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 115
High Courts01 Apr 1983
Ansarali Rakshak Vs Union of India (UOI), W. Rly. and Others
Gujarat High Court · (1983) 2 GLR 971
Constitution of India, 1950 — Article 226Railway Protection Force Rules, 1959 — Rule 44
High Courts01 Apr 1983Dismissed
The Officer on Special Duty (Land Acquisition), G.I.D.C., Ahmedabad Vs Kacharabhai Chunthabhai and Another
Gujarat High Court · AIR 1983 Guj 208 : (1984) 2 GLR 834
Land Acquisition Act, 1894 — Section 18, 23, 4, 54
High Courts30 Mar 1983Allowed
Kiritkumar Gandalal Shah Vs Indian Oil Corporation Ltd.
Gujarat High Court · AIR 1983 Guj 235 : (1983) 2 GLR 1102
Constitution of India, 1950 — Article 12, 14, 226
High Courts30 Mar 1983
Mahendrakumar Chandulal Vs Central Bank of India
Gujarat High Court · (1984) 1 GLR 237
Contract Act, 1872 — Section 151, 152, 152
High Courts30 Mar 1983
Sardar Vallabhbhai Patel Memorial Society and Another Vs State and Another
Gujarat High Court · (1983) 2 GLR 1329
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 35Constitution of India, 1950 — Article 299
High Courts23 Mar 1983Dismissed
Gujarat State Road Transport Corporation Vs Haribhai Vallabhbhai Darji and Others
Gujarat High Court · AIR 1983 Guj 210 : (1983) 2 GLR 916
Motor Vehicles Act, 1939 — Section 110B, 84
High Courts22 Mar 1983
Gujarat Water Supply Sewerage Board Vs Unique Electors (Gujarat) (Pvt.) Ltd. and Another
Gujarat High Court · (1983) 2 GLR 1390
Arbitration Act, 1940 — Section 30, 30, 33, 33Constitution of India, 1950 — Article 226, 226, 227Income Tax Act, 1961 — Section 5(7A)
High Courts18 Mar 1983
Ghanshyam Vijay Oil Mills and Others Vs Thacker Ranchhoddas Ratanshi and Others
Gujarat High Court · (1983) 2 GLR 1217
Partnership Act, 1932 — Section 59, 59, 69(1), 69(1)