COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 1,629 of 1,831

High Courts18 Mar 1983Dismissed

Jethiben Vs Maniben and Another

Gujarat High Court · AIR 1983 Guj 194 : (1983) 2 GLR 993

Civil Procedure Code Amendment Act, 1877 — Section 32Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 , Order 1 Rule 10(1), Order 23 Rule 1, Order 23 Rule 1A

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High Courts17 Mar 1983

Iqbal Ibrahim Shaikh Vs State

Gujarat High Court · (1983) 2 GLR 929

Criminal Procedure Code, 1973 (CrPC) — Section 248(2), 313Penal Code, 1860 (IPC) — Section 379, 379

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High Courts16 Mar 1983

Banabibi Sikandarkhan and Another Vs Sikandarkhan Umarkhan and Another

Gujarat High Court · (1983) CriLJ 1382 : (1983) 2 GLR 1098

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts15 Mar 1983

Nagarbhai Motibhai Makwana Vs The District Panchayat, Mehsana

Gujarat High Court · AIR 1984 Guj 114 : (1983) 2 GLR 1211

Arbitration (Amendment) Act, 1944 — Section 14(2) , 14(2), 28, 30, 33Arbitration Act, 1940 — Section 14(1)Limitation Act, 1963 — Article 119

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High Courts09 Mar 1983

Smt. Hansaben Girishkumar Vs Girishkumar Babulal Raja and Another

Gujarat High Court · (1984) 1 GLR 149

Limitation Act, 1963 — Section 5, 5

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High Courts08 Mar 1983

Municipal Corporation of the City of Ahmedabad Vs Dena Bank

Gujarat High Court · (1984) 1 GLR 29

Bombay Municipal Boroughs Act, 1925 — Section 110Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 406Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(10)(b)(i)

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High Courts08 Mar 1983

Hasmukhbhai Jugatram Raval Vs The Collector and Others

Gujarat High Court · (1983) 2 GLR 1301

Gujarat Co-operative Societies Act, 1961 — Section 145, 145D

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High Courts07 Mar 1983

Natvarlal C. Shah, Food Inspector Vs Prabhatbhai Punjabhai and Another

Gujarat High Court · (1983) 22 GLR 76

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 16(1)(a)(i), 2(xiia), 2(xiia), 7

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High Courts04 Mar 1983Allowed

Bai Anupa Ganpat and Others Vs Nareshchandra Laljibhai Patel

Gujarat High Court · AIR 1983 Guj 207 : (1983) 2 GLR 1000

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13

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High Courts03 Mar 1983

P.K. Das Gupta and Others Vs Jaysukhlal Mahashanker and Another

Gujarat High Court · (1983) 2 GLR 941

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High Courts03 Mar 1983

Punabhai Dhedubhai Baraiya Vs Patel Chhaganbhal Parshotamdas and Another

Gujarat High Court · (1983) 2 GLR 1165

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32A, 32R, 84C, 84C, 84C(2)Constitution of India, 1950 — Article 226, 227

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High Courts03 Mar 1983

Regional Director, Employees State Insurance Corporation Vs New Asarwa Mfg. Co. Ltd.

Gujarat High Court · (1983) 2 GLR 1174

Bombay Shops and Establishments Act, 1948 — Section 18(3)Employees State Insurance Act, 1948 — Section 2(22), 2(22)Factories Act, 1948 — Section 81

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High Courts02 Mar 1983

Kashinath Dhondu Vs State and Another

Gujarat High Court · (1984) 1 GLR 448

Bombay Police Act, 1951 — Section 10, 5, 6, 8, 8AConstitution of India, 1950 — Article 311

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High Courts01 Mar 1983Allowed

Prabhodrai Dhirajram Nayak Vs The District Panchayat, Surat and Others

Gujarat High Court · AIR 1983 Guj 229 : (1983) 2 GLR 1220

Gujarat Panchayats (Amendment) Act, 1962 — Section 49Gujarat Panchayats Act, 1961 — Section 102, 102(1), 102(2), 49, 49(1)

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High Courts01 Mar 1983Partly Allowed

Dhirajben Prabhudas Parmar Vs Rameshchandra Shambhulal Yadav

Gujarat High Court · AIR 1983 Guj 215 : (1983) 2 GLR 860

Divorce Act, 1869 — Section 36Hindu Marriage Act, 1955 — Section 24

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High Courts28 Feb 1983

The Municipal Corporation Vs Bhagvandas Parumal

Gujarat High Court · AIR 1984 Guj 1 : (1983) 1 GLR 763

Bombay Provincial Municipal Corporations Act, 1949 — Section 253, 254, 260, 260(1), 260(1)Constitution of India, 1950 — Article 14, 19

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High Courts28 Feb 1983

Mrs. Kusum Nitin Diwanji and Another Vs Gujarat Secondary Education Board

Gujarat High Court · (1983) 2 GLR 978

Higher Secondary Certificate Examination Regulations 1977 — Regulation 29, 29(2), 29(5), 30

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High Courts28 Feb 1983

Ganeshbhai Gangabhai Harijan Vs District Magistrate Banaskantha and Others

Gujarat High Court · (1983) 2 GLR 1016

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High Courts28 Feb 1983

Bai Dhuli and Others Vs Bai Ichha

Gujarat High Court · (1983) 2 GLR 1227

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(hhh)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 41 Rule 31, 108, 99, 99

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High Courts24 Feb 1983

K.G. Jani Vs State Bank of Saurashtra

Gujarat High Court · (1983) 2 GLR 1145

Constitution of India, 1950 — Article 14, 14

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