Central Motor Vehicles Rules, 1989 — Rule 110Constitution of India, 1950 — Article 133Motor Vehicles Act, 1988 — Section 5(3), 94, 95, 95(1)(b)(ii), 96

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High Courts23 Jun 1983

M.B. Risaldar Vs Deviram Chhitamal and Others

Gujarat High Court · (1984) 1 GLR 228

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(1), 16(1)(a)(1), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 16(c)

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High Courts21 Jun 1983

Vishnuprasad Dabyabhai Brahmbhatt Vs State and Others

Gujarat High Court · (1983) 2 GLR 1548

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Gujarat Panchayats Act, 1961 — Section 23, 24, 26, 53, 53(1)

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High Courts17 Jun 1983

Navnitlal Girdharlal Contractor Vs Avdhut Transport Co.

Gujarat High Court · (1983) 2 GLR 1461

Limitation Act, 1963 — Article 85

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High Courts15 Jun 1983

In Re: Shri Ambica Mills Ltd., Ex Parte Jaykrishna Harivallabhdas and Others

Gujarat High Court · (1986) 59 CompCas 368

Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 101

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High Courts13 Jun 1983

Mehsana District Central Co-operative Bank Ltd. Vs The Registrar, Co-operative Societies and Others

Gujarat High Court · AIR 1984 Guj 36 : (1983) 2 GLR 1307

Gujarat Co-operative Societies Act, 1961 — Section 160, 160(3), 88, 88(1)(a), 88(1)(b)

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High Courts08 Jun 1983

In Re: Mohmed Akhtar Hussein

Gujarat High Court · (1984) 16 ELT 190

Customs Act, 1962 — Section 100, 101, 102, 104, 104(2)

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High Courts04 May 1983

Anopkunver Kantha Kunver and Another Vs State and Others

Gujarat High Court · (1983) 2 GLR 1235

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 50(1), 50(1)Penal Code, 1860 (IPC) — Section 114, 326, 363, 363, 363A

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High Courts02 May 1983

Kum. Sudhaben Vishnuprasad Shukla Vs Regional Passport Officer and Another

Gujarat High Court · (1983) 2 GLR 1297

Central Passport and Emigration Organisation (Recruitment and Promotion to Class III posts) Maintenance Rules, 1968 — Rule 6(B), 8

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High Courts29 Apr 1983

Patel Vinubhai Nathubhai Vs Thakkar Jayantilal Chhaganlal

Gujarat High Court · AIR 1984 Guj 86 : (1983) 2 GLR 1326

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, Order 7 Rule 1Partnership Act, 1932 — Section 40

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High Courts29 Apr 1983

Niranjan Amritlal Vs Manharlal Jivanlai Parikh

Gujarat High Court · AIR 1984 Guj 24 : (1983) 2 GLR 1308

Bombay Court Fees Act, 1959 — Section 6Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Limitation Act, 1963 — Article 116, 65

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High Courts27 Apr 1983

The Employees State Insurance Corporation Vs Sherabkha Nasharkha

Gujarat High Court · (1983) 2 GLR 1260

Employees State Insurance Act, 1948 — Section 2(14), 2(14), 70Evidence Act, 1872 — Section 115

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