High Courts18 Aug 1983
Prakash Kaur Vs Sohansing Khadaksing and Others
Gujarat High Court · (1984) GLH 70 : (1984) 1 GLR 345
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 114, 114, 302, 302, 324
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,625 of 1,831
High Courts17 Aug 1983
Union of India and Others Vs Zenith Silk Mills
Gujarat High Court · AIR 1985 Guj 90 : (1984) GLH 914
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts16 Aug 1983
Sabera Vs Husen Abdul Majid Khatuda and Another
Gujarat High Court · (1984) 2 GLR 1012
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 127, 489
High Courts12 Aug 1983
Dalsukhbhai Pitambardas and Company and Others Vs Agricultural Produce Market Committee and Another
Gujarat High Court · AIR 1985 Guj 38
Constitution of India, 1950 — Article 141Gujarat Agricultural Produce Markets (Amendment and Validation) Act, 1979 — Section 3Gujarat Agricultural Produce Markets Act, 1963 — Section 6(1), 6(5)
High Courts12 Aug 1983
Dalsukhbhai Pitamberdas and Co. Vs The Agricultural Produce Market Committee and Another
Gujarat High Court · (1983) 2 GLR 1561
Constitution of India, 1950 — Article 141Gujarat Agricultural Produce Markets Act, 1963 — Section 3, 6(1), 6(1), 6(5), 6(5)
High Courts11 Aug 1983
R.R. Chauhan and Others Vs State
Gujarat High Court · (1984) GLH 319 : (1984) 1 GLR 560
Constitution of India, 1950 — Article 226Gujarat Panchayat Service (Classification and Recruitment)(Second Amendment) Rules, 1977 — Rule 2
High Courts10 Aug 1983
Tham Bahadur Gaurang and Others Vs Union of India (UOI) and Others
Gujarat High Court · (1984) 1 GLR 429
Army Act, 1950 — Section 124, 125, 164Army Rules, 1954 — Rule 61, 61Constitution of India, 1950 — Article 14, 20, 20, 21, 21
High Courts05 Aug 1983
Bai Dhangauri and Another Vs Jayantilal Nagindas and Others
Gujarat High Court · (1984) GLH 160 : (1983) 2 GLR 1491
Civil Procedure Code, 1882 — Section 578Civil Procedure Code, 1908 (CPC) — Section 21, 21, 21(2), 99, 99Suits Valuation Act, 1887 — Section 11, 11
High Courts05 Aug 1983
Vaghari Kala Bhikha and Others Vs State of Gujarat
Gujarat High Court · (1985) CriLJ 237 : (1984) 1 GLR 188
Gujarat Police Act, 1951 — Section 135, 37Penal Code, 1860 (IPC) — Section 14, 141, 143, 144, 146
High Courts04 Aug 1983
Jagmohandas Parshottamdas Shah and Others Vs Nadiad Nagar Palika and Another
Gujarat High Court · (1984) 1 GLR 210
Gujarat Municipalities Act, 1963 — Section 101, 101, 102
High Courts03 Aug 1983
State of Gujarat Vs Shivshanker Gaurishanker Mehta and Another
Gujarat High Court · AIR 1984 Guj 88 : (1984) GLH 620 : (1984) 1 GLR 510
Bombay Provincial Municipal Corporations Act, 1949 — Section 212, 213
High Courts03 Aug 1983
The District Panchayal, Bhavnagar and Another Vs Mahmad Haji Gafur and Co.
Gujarat High Court · AIR 1984 Guj 98 : (1984) GLH 169
Arbitration Act, 1940 — Section 2Constitution of India, 1950 — Article 141
High Courts02 Aug 1983
State Vs Ibrahim Sumar
Gujarat High Court · (1984) 1 GLR 126
Criminal Procedure Code, 1973 (CrPC) — Section 452, 452, 452(1), 517Forest Act, 1927 — Section 55Penal Code, 1860 (IPC) — Section 149, 332, 395
High Courts30 Jul 1983
Association of Natural Gas Consuming Industries of Gujarat and Others Vs O.N.G.C. and Another
Gujarat High Court · (1983) 2 GLR 1437
Constitution of India, 1950 — Article 133, 226Oil and Natural Gas Commission Act, 1959 — Section 14
High Courts30 Jul 1983
Union of India and Others Vs Ambalal Sarabhai Enterprises Ltd.
Gujarat High Court · (1983) 55 CompCas 623 : (1984) 147 ITR 294
Companies Act, 1956 — Section 141(2), 183, 189, 390, 391Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 20, 21, 22, 23
High Courts29 Jul 1983
Karsanbhai Kacharabai Vs Ahmedabad Jupiter Spinning Weaving and Manufacturing Mills
Gujarat High Court · (1984) 48 FLR 428 : (1984) 1 GLR 257 : (1984) 2 LLJ 378
High Courts29 Jul 1983
Food Inspector, Baroda Muni. Corpn. Vs State and Others
Gujarat High Court · (1984) GLH 60 : (1984) 1 GLR 621
Prevention of Food Adulteration Act, 1954 — Section 16, 16Prevention of Food Adulteration Rules, 1955 — Rule 16(c)
High Courts29 Jul 1983
Ganchi Umar Mohmad Vs Haluben @ Jivu Abraham and Others
Gujarat High Court · (1984) 1 GLR 203
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 300
High Courts26 Jul 1983
Standard Due Chem and Another Vs Union of India and Others
Gujarat High Court · (1987) 14 ECC 125 : (1987) 12 ECR 765 : (1987) 28 ELT 29 : (1983) 53 STC 241
Central Excises and Salt Act, 1944 — Section 11A
High Courts26 Jul 1983
State of Gujarat Vs Rana Babubhai Vardhiram
Gujarat High Court · (1984) 1 GLR 77
Motor Vehicles Act, 1988 — Section 112, 112, 116, 116Penal Code, 1860 (IPC) — Section 279, 279, 337, 337