High Courts25 Jul 1983
Hasambhai Motibhai Vs State of Gujarat and Others
Gujarat High Court · (1983) 2 GLR 1408
Constitution of India, 1950 — Article 14, 226, 226Criminal Procedure Code, 1973 (CrPC) — Section 432, 432, 433, 433A
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,626 of 1,831
High Courts22 Jul 1983
State Bank of India Vs Premco Saw Mill, Ahmedabad and Others
Gujarat High Court · AIR 1984 Guj 93 : (1983) 2 GLR 1322
Contract Act, 1872 — Section 127Evidence Act, 1872 — Section 91, 92
High Courts22 Jul 1983
Kana Mohan Sutar Vs State
Gujarat High Court · (1984) 1 GLR 78
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 304, 304 Part I
High Courts21 Jul 1983
Smt. Manjulaben Ratilal Navik Vs State and Another
Gujarat High Court · (1983) 2 GLR 1505
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(1), 5A, 8, 8(1)
High Courts18 Jul 1983
Patel Naranbhai Motibhai Vs Baraiya Ashabhai Dhulabhai and Others
Gujarat High Court · (1984) 1 GLR 44
High Courts18 Jul 1983
Vadhere Devubhai Govindji Vs Rameshwarpuri Ratanpuri
Gujarat High Court · (1984) GLH 110 : (1984) 1 GLR 631
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27, 27Transfer of Property Act, 1882 — Section 106
High Courts15 Jul 1983
Porbandar Nagarpalika Vs Abdul Shakur Haji Ali Jhaveri and Another
Gujarat High Court · (1984) 1 GLR 134
Criminal Procedure Code, 1973 (CrPC) — Section 313Gujarat Municipalities Act, 1963 — Section 178(3), 178(3), 178(6), 183(1), 183(1)
High Courts15 Jul 1983
Food Corporation of India Vs State of Gujarat and Others
Gujarat High Court · (1983) 2 GLR 1485
Food Corporations Act, 1964 — Section 42Gujarat Agricultural Produce Markets Act, 1963 — Section 2(xxiii), 27, 27, 6(2), 8Gujarat Agricultural Produce Markets Rules, 1965 — Rule 56, 57
High Courts14 Jul 1983
Manjulaben Jayantilal and Another (Heirs of deed.) Kakubhai Alias Jayantilal Bhanubhai Vs Laxmibai Shivji
Gujarat High Court · (1983) 2 GLR 1469
High Courts13 Jul 1983
Girjashankar Prabhashankar Raval Vs Manharlal Jetashankar Dave
Gujarat High Court · (1983) 2 GLR 1357
Constitution of India, 1950 — Article 226, 32Presidency Small Cause Courts Act, 1882 — Section 41
High Courts13 Jul 1983
State Vs Nazirbhai Kasambhai Vora
Gujarat High Court · (1984) GLH 175 : (1983) 2 GLR 1495
Forest Act, 1927 — Section 52, 53, 54, 54, 55, 55
High Courts13 Jul 1983
Shri Tran Devadi Mandir Trust and Others Vs Dilipkumar Babulal Shah and Another
Gujarat High Court · (1984) GLH 259 : (1984) 2 GLR 938
Bombay Rent Act, 1977 — Section 18Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 18Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts08 Jul 1983
Prafulchandra Kantilal Bhojak Vs Rameshchandra Pharelal Shah and Another
Gujarat High Court · (1983) 2 GLR 1353
Gujarat Municipalities Act, 1963 — Section 155(7), 155(7)
High Courts08 Jul 1983
Champak Vashram Vs Dbaramsi Pola of Rajkot and Others
Gujarat High Court · AIR 1984 Guj 18 : (1983) 2 GLR 1381
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 1, Order 41 Rule 3, 107(2, 9
High Courts08 Jul 1983
Usha Ratilal Dave Vs Arun B. Dave
Gujarat High Court · (1984) GLH 333 : (1984) 1 GLR 81
Civil Procedure Code, 1908 (CPC) — Section 13Criminal Procedure Code, 1973 (CrPC) — Section 483Evidence Act, 1872 — Section 41
High Courts06 Jul 1983
N.S. Madhavan Vs Physical Research Laboratory and Another
Gujarat High Court · (1983) 2 GLR 1465
High Courts05 Jul 1983
A.P. John and Others Vs State of Gujarat and Others
Gujarat High Court · (1983) 2 GLR 1478
Gujarat Government Servants (Lower Standard and Higher Standard Gujarati Language Examination) Rules, 1970 — Rule 4(c), 5(2)
High Courts05 Jul 1983
Shashikant Kanubhai and Others Vs State
Gujarat High Court · (1984) GLH 164 : (1983) 2 GLR 1500
Penal Code, 1860 (IPC) — Section 109, 109, 366, 366, 376
High Courts04 Jul 1983
Kirtikumar Dhanjibhai Patel Vs Muljibhai Parbatbhai Patel and Others
Gujarat High Court · (1983) 2 GLR 1435
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4, Order 30 Rule 4
High Courts01 Jul 1983
State of Gujarat Vs Jagubhai Nagarji Mistry
Gujarat High Court · (1984) 1 GLR 144
Factories Act, 1948 — Section 21(l)(iv)(c) , 21(l)(v)(c), 66(l)(b), 66(l)(b)