High Courts24 Feb 1983
Surti Cloth and Printing Works and Others Vs The Ahmedabad New Cotton Mills Co. Ltd.
Gujarat High Court · AIR 1983 Guj 193 : (1983) 2 GLR 1006
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,630 of 1,831
High Courts24 Feb 1983
K.K. Shukla and Others Vs District Judge
Gujarat High Court · (1984) 1 GLR 117
High Courts23 Feb 1983
In Re: Bihari Mills Ltd. In Re: Maneklal Harilal Spg. and Mfg. Co. Ltd.
Gujarat High Court · (1985) 58 CompCas 6
Companies Act, 1956 — Section 103, 21, 22, 23, 29
High Courts23 Feb 1983
Ratilal Hiralal Patel Vs State
Gujarat High Court · (1983) 1 GLR 701
Constitution of India, 1950 — Article 14, 144
High Courts23 Feb 1983
State Vs Lakhiram Shivram and Another
Gujarat High Court · (1983) 2 GLR 1190 : (1984) 1 RCR(Criminal) 193
Contempt of Courts Act, 1971 — Section 12, 12Industrial Disputes Act, 1947 — Section 29, 29
High Courts22 Feb 1983
Bhupatlal Govindji Vs Bhanumati Dayalal
Gujarat High Court · AIR 1984 Guj 10 : (1983) 2 GLR 1137
Civil Procedure Code, 1908 (CPC) — Section 107Specific Relief Act, 1963 — Section 34, 39
High Courts21 Feb 1983
Union of India Vs New India Industries Ltd., Baroda
Gujarat High Court · (1984) 3 ECC 25 : (1983) 14 ELT 1763 : (1983) 2 GLR 1108
Central Excises and Salt Act, 1944 — Section 3, 35, 36, 4, 40Contract Act, 1872 — Section 15, 72Sales of Goods Act, 1930 — Section 64(A)
High Courts18 Feb 1983
Baba Visram Vs Divisional Railway Manager (Establishment) Western Railway and Others
Gujarat High Court · (1983) 2 GLR 1162
High Courts16 Feb 1983
Anup Engineering Ltd. Vs Income Tax Officer, Companies Circle-II, Ahmedabad
Gujarat High Court · (1983) 36 CTR 195 : (1984) 145 ITR 105
Income Tax Act, 1961 — Section 211, 214
High Courts14 Feb 1983
Ibrahim Shah Mohamad Vs Noor Ahmed Noor Mohamed
Gujarat High Court · AIR 1984 Guj 126 : (1983) 2 GLR 961
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1Limitation Act, 1963 — Section 6Partnership Act, 1932 — Section 4
High Courts14 Feb 1983
Patel Engineering Co. Ltd. Vs C.B. Rathi and Another
Gujarat High Court · (1984) 2 GLR 970 : (1985) 151 ITR 542
Income Tax Act, 1961 — Section 139, 140A, 143(3), 145(1), 148Income Tax Rules, 1962 — Rule 40
High Courts09 Feb 1983Allowed
General Manager, Western Railway Vs Lala Nanda
Gujarat High Court · (1983) 02 GUJ CK 0021
Employees State Insurance (Amendment) Act, 1966 — Section 43Employees State Insurance Act, 1948 — Section 43, 51, 52Industrial Disputes Act, 1947 — Section 10, 10(1), 2(11), 2A
High Courts08 Feb 1983
Jiviben Vs Patel Dahyalal Lakhudas
Gujarat High Court · AIR 1984 Guj 6 : (1984) GLH 155 : (1983) 2 GLR 871
Hindu Marriage Act, 1955 — Section 13(2)
High Courts07 Feb 1983
Mohanlal Gosaibhai Bhagat Vs State
Gujarat High Court · (1984) 1 GLR 103
Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 300(4), 300(4), 302, 302
High Courts04 Feb 1983
Gopaldas Bakulbhai Rana Vs Lunawada Nagar Panchayat and Others
Gujarat High Court · AIR 1986 Guj 105
Gujarat Gram and Nagar Panchayats (Procedure) Rules, 1963 — Rule 5, 6Gujarat Panchayats (Amendment) Act, 1962 — Section 44, 48(5)
High Courts02 Feb 1983
V.M. Vankar (Macwana) Vs Indian Farmers Fertiliser
Gujarat High Court · (1983) 1 GLR 725
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10(1), 10(1), 33C(2)
High Courts01 Feb 1983
Nanabhai Shankerbhai Vasava Vs The Commandant Group-X and Another
Gujarat High Court · (1983) 2 GLR 1143
High Courts31 Jan 1983
Union of India Vs Tata Chemicals, Mithapur
Gujarat High Court · (1984) 2 ECC 91 : (1983) ECR 467D : (1983) 12 ELT 776
Central Excises and Salt Act, 1944 — Section 2, 4, 4(4)
High Courts31 Jan 1983
Soni Natverlal Prabhudas and Another Vs State of Gujarat and Others
Gujarat High Court · (1983) CriLJ 1124 : (1983) 2 GLR 945
Constitution of India, 1950 — Article 21, 22, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Gujarat Police Act, 1951 — Section 64
High Courts31 Jan 1983
Gujarat State Financial Corporation Vs National Rifles Ltd. and Others
Gujarat High Court · (1983) 2 GLR 924
Gujarat Public Moneys (Recovery of Dues) Act, 1979 — Section 3, 3(4), 4, 4(1)(b), 7(1)