High Courts11 Jan 1983
L.B. Kharawala Vs Income Tax Officer, Company Circle-V, Ahmedabad
Gujarat High Court · (1984) 38 CTR 278 : (1984) 147 ITR 67
Income Tax Act, 1961 — Section 147, 148, 34(1), 45, 48Wealth Tax Act, 1957 — Section 16A, 16A(5)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,632 of 1,831
High Courts10 Jan 1983
P.S. Parmar Vs State of Gujarat and Another
Gujarat High Court · (1983) 1 GLR 707
High Courts31 Dec 1982
Naranbhai Sadabhai Parmar and Others Vs Barot Nandlal Khodidas and Another
Gujarat High Court · (1983) 1 GLR 522
Criminal Procedure Code, 1973 (CrPC) — Section 202, 225, 226, 227, 238Penal Code, 1860 (IPC) — Section 109, 193, 195, 500
High Courts31 Dec 1982
Rameshbhai Amritlal Chhatral Vs State and Others
Gujarat High Court · (1983) 1 GLR 531
Criminal Procedure Code, 1973 (CrPC) — Section 436, 436, 436(1), 7Penal Code, 1860 (IPC) — Section 149, 149
High Courts31 Dec 1982
Assistant Collector of Customs, Jamnagar and Others Vs Karsan Mohmed Subhania of Salaya and Others
Gujarat High Court · (1984) 3 ECC 211 : (1983) 13 ELT 891 : (1983) 2 GLR 865
Customs Act, 1962 — Section 108, 110, 124
High Courts31 Dec 1982
Chauhan Ranchhodbhai Fatehsinh Vs Valand Keshavlal Nathalal
Gujarat High Court · (1983) 1 GLR 779
Bombay Land Revenue Code, 1879 — Section 119, 119
High Courts30 Dec 1982
Amarsing Ratansinh Vs Union of India (UOI) and Another
Gujarat High Court · (1983) 1 GLR 654
Constitution of India, 1950 — Article 226, 227Railway Protection Force Rules, 1959 — Rule 60
High Courts29 Dec 1982
Brahmbhatt Ambalal Ashabhai and Others Vs Special Secretary Revenue Dept. and Others
Gujarat High Court · (1983) 2 GLR 1091
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 9, 9, 9(1), 9(1), 9(2)
High Courts29 Dec 1982Allowed
Pandya Rasiklal Ranchhodbhai Vs Sakriben Keshavlal (died)
Gujarat High Court · AIR 1983 Guj 158
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)
High Courts29 Dec 1982Dismissed
The Oriental Fire and General Insurance Company, Baroda Vs Shankarbhai Punabhai and Another etc. etc.
Gujarat High Court · AIR 1983 Guj 184 : (1983) 1 GLR 592
Motor Vehicles Act, 1939 — Section 110B, 110D, 95(1), 95(2), 95(4)
High Courts29 Dec 1982
Pandya Rasiklal Ranchhodbhai Vs Punjiben Amratlal Shah and Another
Gujarat High Court · (1983) 1 GLR 274
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(a), 12(3)(b), 12(3)(b)
High Courts28 Dec 1982Allowed
Jinabhai Jesabhai Parmer by L R''s Vs Gohil Ramsingbhai Becharbhai and Another
Gujarat High Court · AIR 1983 Guj 160 : (1983) 1 GLR 460
Constitution of India, 1950 — Article 227Gujarat Rural Debtors Relief Act, 1976 — Section 13, 14(2), 15, 15(1), 3Gujarat Rural Debtors Relief Rules, 1976 — Rule 4, 5
High Courts28 Dec 1982
Babubhai Nagindas Shah Vs State and Others
Gujarat High Court · (1983) 1 GLR 784
Gujarat Municipalities Act, 1963 — Section 258, 258
High Courts23 Dec 1982
Maniben and Another Vs Manibhai Mohangir Goswami and Another
Gujarat High Court · (1983) CriLJ 1935 : (1983) 1 GLR 394
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Dec 1982
Gunvantlal Maganlal Pandya Vs Pranabkumar Kamda Kinker Mukharjee
Gujarat High Court · (1983) 1 GLR 495
Constitution of India, 1950 — Article 14Registration of Electors Rules, 1960 — Rule 13(2)Representation of the People Act, 1951 — Section 19A, 81
High Courts23 Dec 1982
State of Gujarat Vs New Swadeshi Mills and etc.
Gujarat High Court · (1983) CriLJ 1268 : (1983) 1 GLR 594
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 10
High Courts23 Dec 1982
State Vs Bhavani Industries and Others
Gujarat High Court · (1983) 1 GLR 664
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 468(2)
High Courts21 Dec 1982
Sureshbhai K. Desai Vs State of Gujarat
Gujarat High Court · (1983) CriLJ 1684 : (1983) 1 GLR 364
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 145, 167, 202, 203, 204Limitation Act, 1963 — Section 5
High Courts21 Dec 1982
Bank of Baroda Vs Manva Bone Mills and Others
Gujarat High Court · (1983) 2 GLR 1025
Civil Procedure Code, 1908 (CPC) — Section 34, 34
High Courts21 Dec 1982
Khodabhai Manibhai Vs The United India Insurance Co. Ltd.
Gujarat High Court · AIR 1983 Guj 189
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 6, 24