High Courts20 Dec 1982
Mohamad Hanif Usmanbhai Vs Soni Nurmohamad Usmanbhai and Bros. and Another
Gujarat High Court · (1983) 1 GLR 786
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,633 of 1,831
High Courts15 Dec 1982
Bharat Oil Depo Vs Pari Prafulchandra Kantilal and Others
Gujarat High Court · (1983) 1 GLR 620
High Courts15 Dec 1982
Ratilal B. Shah and Co. Vs Pari Prafullchandra Kantilal and Another
Gujarat High Court · (1983) 1 GLR 700
High Courts14 Dec 1982
Bai Mirat and Another Vs Vyas Prahladji Mohanlal and Another
Gujarat High Court · (1983) 1 GLR 528
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2
High Courts14 Dec 1982
Deendayal Kishanchand and Others Vs State of Gujarat
Gujarat High Court · (1983) CriLJ 1583 : (1983) 1 GLR 324
Criminal Procedure Code, 1973 (CrPC) — Section 468
High Courts14 Dec 1982
Rahulbhai M. Godadhara Vs Vijay Mafatlal Shah and Others
Gujarat High Court · (1984) ACJ 457 : (1983) 1 GLR 602
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 307
High Courts13 Dec 1982
Vishnuprasad Dahyabhai Brahmbhatt Vs State and Others
Gujarat High Court · (1983) 1 GLR 270
Penal Code, 1860 (IPC) — Section 202, 302, 302, 307, 307
High Courts10 Dec 1982
S.T. Dasadia Vs Commissioner, Surat Municipal Corporation
Gujarat High Court · (1983) 1 GLR 770
Bombay Provincial Municipal Corporations Act, 1949 — Section 56(1), 56(2)(c), 56(2)(c), 56(2)(h)Constitution of India, 1950 — Article 311
High Courts10 Dec 1982
Manibhai Babubhai Patel and Others Vs Somabhai Chhanabhai Patel and Others
Gujarat High Court · (1983) 1 GLR 491
Constitution of India, 1950 — Article 227Mamlatdars Court Act, 1906 — Section 18(3), 3, 5
High Courts10 Dec 1982
Khristi Rajivbhai Fulabhal Vs Khristi Zaverbhai Mithabhai
Gujarat High Court · (1983) 1 GLR 530
High Courts09 Dec 1982
Damodar Boghabhai Prajapati Vs Lalsa Amar and Another
Gujarat High Court · (1983) 1 GLR 266
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(ee), 13(1)(ee)
High Courts08 Dec 1982
Natverlal Govanbhai Gajjar Vs Director of Technical Education and Another
Gujarat High Court · (1983) 1 GLR 430
High Courts08 Dec 1982
N.J. Mankad Vs State and Others
Gujarat High Court · (1983) 2 GLR 897
Constitution of India, 1950 — Article 233, 233(1), 235, 235States Reorganisation Act, 1956 — Section 55
High Courts08 Dec 1982
Anandilal Kashiprasad Vs Union of India (UOI) and Another
Gujarat High Court · (1983) 1 GLR 704
Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 78BRailways Act, 1989 — Section 78B
High Courts07 Dec 1982
State Bank of India Vs Gujarat Oil Engines Pvt. Ltd. and Others
Gujarat High Court · (1983) 2 GLR 1019
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 11, Order 34 Rule 11(a)(i), 34
High Courts06 Dec 1982
The Anil Starch Products Ltd. Vs The Gujarat Labour Welfare Board and Another
Gujarat High Court · (1983) 2 GLR 1082
Bombay Labour Welfare Fund Act, 1953 — Article 7, 2(10), 2(10)State Financial Corporations Act, 1951 — Section 31, 32
High Courts06 Dec 1982
Jayantilal Naranbhai Shah and Others Vs Dholka Municipality and Others
Gujarat High Court · (1983) 1 GLR 597
Gujarat Municipalities Act, 1963 — Section 101, 101(c), 101(c), 102
High Courts02 Dec 1982Allowed
Kantilal Chunilal and Others Vs Modasa Nagar Panchayat, Modasa and Others
Gujarat High Court · AIR 1983 Guj 109 : (1983) 1 GLR 537
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144Gujarat Gram and Nagar Panchayats (Procedure) Rules, 1963 — Rule 47, 51, 52, 53, 55
High Courts02 Dec 1982
Manager, Automotive Mfgr. Ltd. Vs Bharat Kumar Mohanlal Shah and Another
Gujarat High Court · (1983) 1 GLR 706
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(ii), Order 14 Rule 2(ii)
High Courts01 Dec 1982
Amritlal V. Raichura Vs Pattani Sidiq Ismail and Others
Gujarat High Court · (1983) 2 GLR 1305