High Courts07 Mar 2023Dismissed
Ravibhai Jethurbhai Khachar Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0028
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 48 of 62
High Courts06 Mar 2023Allowed
Patel Kantilal Gangdas Vs Deputy Collector And Special Land Acquisition Officer And Rehabilitation (Irrigation)
Gujarat High Court · (2023) 03 GUJ CK 0034
High Courts06 Mar 2023Allowed
Hirabhai Murubhai Vs Deputy Collector And Special Land Acquisition Officer And Rehabilitation (Irrigation)
Gujarat High Court · (2023) 03 GUJ CK 0033
High Courts06 Mar 2023Allowed
Chandulal Harjilal Patel Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 409, 420Gujarat Value Added Tax Act, 2003 — Section 85(1)(d), 85(1)(g)
High Courts06 Mar 2023Allowed
Badal Bhupatrai Shah Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420Gujarat Value Added Tax Act, 2003 — Section 85(1)(d), 85(1)(g), 86(1), 86(2)
High Courts06 Mar 2023Allowed
Prajapati Vinodbhai Bhikhabhai Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts06 Mar 2023Allowed
Raxaben Shankarbhai Patani (As Per Fir) Raxaben Sanjaybhai Patni Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Mar 2023Allowed
Sheetal Ureshkumar Jadav & 1 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 03 GUJ CK 0024
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 294, 323, 498(A), 506(2)
High Courts06 Mar 2023Allowed
Rameshbhai @ Tido Khimabhai Fisadiya Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0023
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 82, 98(2), 116(b)
High Courts06 Mar 2023Allowed
Ujas @ Arjun Ashwinbhai Amin Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0022
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts06 Mar 2023Disposed Of
Gurusharan Kantilal Panchal & 1 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 03 GUJ CK 0021
High Courts03 Mar 2023Disposed Of
Adani Ports And Special Economic Zone Limited Vs MV Sea Xpress (Imo No 9190080)
Gujarat High Court · (2023) 03 GUJ CK 0020
High Courts03 Mar 2023Allowed
Divyeshkumar Bharatbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0019
Indian Penal Code, 1860 — Section 114, 354(D), 354(D)(1)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)a, 3(2)(w)(1), 18
High Courts03 Mar 2023Allowed/Disposed Of
Rushik Ishwardas Ramkabir (Rushik Kismatdas Ramkabir) Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0018
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v)(a), 14(A)Indian Penal Code, 1860 — Section 114, 323, 504, 508(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts03 Mar 2023Allowed
Mamad @ Kakado Chanesar Sumara Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Mar 2023Allowed/Disposed Of
O.L Of M/S. Mega Polyesters Ltd. (In Liqn.) Vs Gujarat Industrial Investment Corporation
Gujarat High Court · (2023) 03 GUJ CK 0016
High Courts03 Mar 2023Allowed
Umarkhan Sajidkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0015
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Prohibition Act, 1949 — Section 65(AE), 81, 98(2), 99, 116(2)
High Courts03 Mar 2023Allowed
Imran @ Sonu Kateli Iqbalhusen Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0014
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Prohibition Act, 1949 — Section 65(AE), 81, 98(2), 99, 116(2)
High Courts02 Mar 2023Allowed
Anubhai Pithabhai Sangada Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 429Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(a)(d)(f)
High Courts02 Mar 2023Disposed Of
Universal Sompo General Insurance Co. Ltd Vs Suresh Devram Vegad
Gujarat High Court · (2023) 03 GUJ CK 0005
Gujarat Motor Vehicle Rules, 1989 — Rule 220Motor Vehicles Act, 1988 — Section 170, 172, 172(2)