High Courts27 Feb 2023Allowed
Amratbhai Poonamchand Padhiyar Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 02 GUJ CK 0108
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420, 463
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 50 of 62
High Courts24 Feb 2023Allowed
Pradipsinh Narvatsinh Chauhan Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0100
Code Of Criminal Procedure, 1973 — Section 482
High Courts24 Feb 2023
Manjeet Singh Balraj Singh Dhindsa Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0099
Indian Penal Code, 1860 — Section 498ASpecial Marriage Act, 1954 — Section 22
High Courts24 Feb 2023Allowed
Yash @ Thondi Rasikbhai Vyas Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0098
Code Of Criminal Procedure, 1973 — Section 482
High Courts24 Feb 2023Allowed
Nathusinh Mersinh Vanzara Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0097
Code Of Criminal Procedure, 1973 — Section 482
High Courts24 Feb 2023Allowed
Pravin Rajubhai Dholakiya (Kana Dholakiya) Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0096
Code Of Criminal Procedure, 1973 — Section 482
High Courts24 Feb 2023Allowed
Amitbhai Raghunathbhai Desai Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 482
High Courts23 Feb 2023Allowed
Faizan Mustakim Mansuri Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0094
Code Of Criminal Procedure, 1973 — Section 482
High Courts23 Feb 2023Allowed
Ushedahmed Maksudahmed Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0093
Code Of Criminal Procedure, 1973 — Section 482
High Courts23 Feb 2023Allowed
Yashpalsinh Raghuveersinh Jadeja Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0092
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts23 Feb 2023Allowed
Hiten Narendrakumar Gandhi Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0091
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts23 Feb 2023Allowed
Anilkumar Natwarbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0090
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts22 Feb 2023Disposed Of
Raghav International Through Proprietor Vishal Bharatbhushan Jain & Others Vs Union Of India & Anr
Gujarat High Court · (2023) 02 GUJ CK 0089
Constitution Of India, 1950 — Article 14Duty Drawback Rules, 1995 — Rule 16Medicinal And Toilet Preparations (Excise Duties) Rules, 1956 — Rule 12
High Courts22 Feb 2023Allowed
Hiteshbhai Ranchodbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0088
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts22 Feb 2023Allowed
Prakash Ghusabhai Khuman Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0087
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts22 Feb 2023Allowed
Gitaben Rajnikant Gondaliya Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0086
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts22 Feb 2023Allowed
Rohit Suresh Sansi Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0085
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts22 Feb 2023Allowed
Kanaiyabhai Rajubhai Halpati Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0084
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts22 Feb 2023Allowed
Ishakbhai Sajanbhai Sindhi Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0083
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts22 Feb 2023Allowed
Kotiya Ketanbhai Samjibhai Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0082
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)