Limitation Act, 1963 — Section 5Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14Code Of Criminal Procedure, 1973 — Section 439

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High Courts13 Feb 2023Disposed Of

Gitaben Takhaji Thakor Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0053

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(2)(va), 14Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 354B, 452, 502(2)

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High Courts13 Feb 2023Allowed

Manoj Kumar Fekuram Yadav Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0046

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts13 Feb 2023Allowed

Sohil Mohammadsalim Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0045

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451

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High Courts13 Feb 2023Allowed

Anitaben Sunilbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0044

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts10 Feb 2023Allowed

Paresh @ Ghentiyo Dungarbhai Rathod Through Parmar Chetanbhai Jerambhai Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0038

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B) 323, 324, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts10 Feb 2023Allowed

Mankhojiya Hibjurehman Ishmail Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0037

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts10 Feb 2023Allowed

Keshavbhai S/O Babubhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0036

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts10 Feb 2023Allowed

Shashikant Laxmanbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0035

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts10 Feb 2023Allowed

Hirabhai Hamirbhai Chavda Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0034

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts10 Feb 2023Allowed

Mohammed Noman Bismillahkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0033

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts09 Feb 2023Dismissed

Kurjibhai Mohanbhai Goti Vs Dakshin Gujarat Vij Co. Ltd.

Gujarat High Court · (2023) 02 GUJ CK 0052

Constitution Of India, 1950 — Article 226, 227Electricity Act, 2003 — Section 126, 126 (6)(b)(v), 127

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High Courts09 Feb 2023Allowed

Ankitbhai Vinodbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0051

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts09 Feb 2023Allowed

Pathan Sultankhan Riyazkhan Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0050

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts09 Feb 2023Allowed

Agyat Rafikbhai Sipai Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0049

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts09 Feb 2023Allowed

Madari Narsinhnath Mohannath Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0048

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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