High Courts03 Feb 2023Disposed Of

Subhashbhai Vidhyaram Varma Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0016

Constitution Of India, 1950 — Article 21, 226Indian Penal Code, 1860 — Section 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6, 8
High Courts01 Feb 2023Allowed

Govindbhai Sarmanbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5)