High Courts23 Jan 2023Allowed

Imran Rajak Sanghar Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0118

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 307, 308, 323, 324, 325, 332, 349, 395, 397, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)