COURT ARCHIVE

Gujarat High Court judgments, 2023

1,225 judgments · page 57 of 62

High Courts20 Jan 2023Allowed

Indraraj @ Pintu Pavankumar Morya Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0109

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 450Gujarat Police Act, 1951 — Section 135

High Courts20 Jan 2023Allowed

Pintu Jugalkishore Sharma Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0108

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

High Courts20 Jan 2023Allowed

Rafikbhai Gulambhai Gadiwala Vs Commissioner Of Police

Gujarat High Court · (2023) 01 GUJ CK 0107

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

High Courts20 Jan 2023Allowed

Sadam Kalubhai Katiyar Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0106

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

High Courts20 Jan 2023Allowed

Raghubhai Ravibhai Bambhaniya Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0105

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

High Courts20 Jan 2023Allowed

Maheshkumar Huniyabhai Rathva Through Rathva Huniyabhai Fedariyabhai Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0104

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)

High Courts20 Jan 2023Allowed

Ashwin S/O Nathabhai Mungra Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0103

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

High Courts19 Jan 2023Partly Allowed

Kashiben Wd\O Popatbhai Motibhai Died During Pendency Of Cla & 1 Other(S) Vs Ramanbhai Babubhai Christian & 2 Other(S)

Gujarat High Court · (2023) 01 GUJ CK 0102

Motor Vehicles Act, 1988 — Section 95(1), 95(2), 95(2)(a), 95(4), 96(1), 96(4), 105, 108, 166, 173Code Of Civil Procedure, 1908 — Section 13Evidence Act, 1872 — Section 63, 102, 106

High Courts19 Jan 2023Allowed

Mazaharkhan Sikandarkhan Mansuri Through Suhana Majharkhan Mansuri Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0101

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379

High Courts19 Jan 2023Allowed

Sahil Mansurbhai Mukhida (Khoja) Through Mansurbhai Ranjitbhai Mukhida (Khoja) Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0100

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

High Courts19 Jan 2023Allowed

Pappu @ Nano Vinodbhai Chunara Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0099

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294B, 323, 324, 379A(3), 506(1)(2)Gujarat Police Act, 1951 — Section 135(1)

High Courts19 Jan 2023Allowed

Prabhat @ Bapu Rajeshbhai Dantani Vs Commissioner Of Police

Gujarat High Court · (2023) 01 GUJ CK 0098

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

High Courts19 Jan 2023Allowed

Nareshkumar Natubhai Vasava Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0097

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts19 Jan 2023Allowed

Sumitraben Bhagubhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0096

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts19 Jan 2023Allowed

Sunilkumar S/O Kaluram Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0095

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts18 Jan 2023Allowed

Rameshsing Madangopal Tomar Vs Nasuruddin Chandbhai Fakir

Gujarat High Court · (2023) 01 GUJ CK 0094

Motor Vehicles Act, 1988 — Section 173

High Courts18 Jan 2023Allowed

Future General Insurance Co Ltd Vs Munafhusain Ganimiya Saiyad

Gujarat High Court · (2023) 01 GUJ CK 0093

Motor Vehicles Act, 1988 — Section 140

High Courts18 Jan 2023Allowed

Imran Yakubbhai Belim Vs Sunilbhai Kanjibhai Vasava

Gujarat High Court · (2023) 01 GUJ CK 0092

Motor Vehicles Act, 1988 — Section 173

High Courts18 Jan 2023Allowed

Aartiben Rameshshing Tomar Vs Nasuruddin Chandanbhai Fakir

Gujarat High Court · (2023) 01 GUJ CK 0091

Motor Vehicles Act, 1988 — Section 173

High Courts18 Jan 2023Allowed

Ganeshbhai @ Gido Motibhai Jadav Vs State Of Gujarat

Gujarat High Court · (2023) 01 GUJ CK 0090

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)