High Courts13 Jan 2023Disposed Of
Vinodbhai R Vaghela Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0051
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 59 of 62
High Courts13 Jan 2023Disposed Of
Nareshbhai Patabhai Sondarva Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0050
High Courts13 Jan 2023Allowed
Mansiben Maheshbhai Dobariya W/O Akshaybhai Radadiya Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0049
Constitution Of India, 1950 — Article 226Registration Of Births And Death Act, 1969 — Section 15, 15(2)
High Courts12 Jan 2023
Janardhana Ramkrishna Sharma Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0081
High Courts12 Jan 2023Allowed
New India Assurance Company Limited Vs Rajabhai H. Mori (Deleted No Notice Is Required)
Gujarat High Court · (2023) 01 GUJ CK 0065
Limitation Act, 1963 — Section 5, 51
High Courts12 Jan 2023Disposed Of
New India Assurance Company Limited Vs Rajabhai H. Mori
Gujarat High Court · (2023) 01 GUJ CK 0064
Limitation Act, 1963 — Section 5, 51
High Courts12 Jan 2023Dismissed
Girish Ratilal (Halani) Thakkar For Himself And As Poa Of Rakeshkumar Natvarlal Thakkar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0062
Gujarat Rules, 2017 — Rule 21, 23Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 10A, 11(1), 16, 18, 19, 19(1), 21, 21(1), 21(2), 21(4), 30, 64Land Acquisition Act, 1894 — Section 4(1), 9, 9(3), 18(1)
High Courts12 Jan 2023Allowed
Lalabhai @ Mahendrabhai @ Side Light Jivanbhai Mangabhai Patni Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0057
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts12 Jan 2023Allowed
Mahesh @ Katto Rajubhai Patni (Manvala) Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0056
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts12 Jan 2023Allowed
Prakashbhai Babubhai Pujabhai Patni Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0055
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts12 Jan 2023Allowed
Abdulrashid Abdulwahid Sheikh Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0054
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 83
High Courts11 Jan 2023Allowed
Fatesinh Bhagwandas Alias Bahgwansinh Parmar Vs Jitendrakumar Munnalal Saroj
Gujarat High Court · (2023) 01 GUJ CK 0063
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Jan 2023Dismissed
M/S Shree Ram Rayon Vs Authorised Officer And Chief Manager, Tamilnad Mercantile Bank Limited
Gujarat High Court · (2023) 01 GUJ CK 0061
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(ha), 13(2), 13(4), 14(1), 17, 18, 18(1)Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 2, 2(g)Securities Contracts (Regulation) Act, 1956 — Section 2(da)
High Courts11 Jan 2023Allowed
Chetan Dasrathbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0060
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ba), 3(2)Information Technology Act, 2000 — Section 66C
High Courts11 Jan 2023Allowed
Ravirajsinh Anopsinh Chudasama Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0059
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(2)Public Gambling Act, 1867 — Section 4, 5
High Courts11 Jan 2023Allowed
Hemrajsinh Pradipsinh Gohil Through Darshansinh Pradisinh Gohil Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0058
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 427, 447, 504, 506(2)Gujarat Money Lenders Act, 2011 — Section 40, 42, 44
High Courts10 Jan 2023Allowed
Muntaha Alias Aliyo Alibhai Panja Patni Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0045
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bbb), 3(2)Indian Penal Code, 1860 — Section 114, 120(B), 295(A), 379, 429Gujarat Animal Preservation (Amendment) Act, 2011 — Section 5(1)(A), 6(A), 6(B), 8, 8(4), 10, 18(4)
High Courts10 Jan 2023Allowed
Mohammaduvesh Mahebubmiya Arab Through Mahebubmiya Hajimiya Arab Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0044
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(BA), 3(2)Information Technology Act, 2000 — Section 66CIndian Penal Code, 1860 — Section 170, 354D
High Courts10 Jan 2023Allowed
Vipulbhai Maheshbhai Kamaliya (Koli) Through Anilbhai Maheshbhai Kamaliya (Koli) Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0043
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 325, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts10 Jan 2023Allowed
Dhanraj Illapann Boyar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0042
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454