High Courts20 Feb 2023Allowed

Thanaram Ruparam Jat Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0074

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(AE), 81, 98(2), 99, 116(2)