High Courts09 Mar 2023Disposed Of

Bhamaiya (West) Gram Panchayat Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0039

Constitution Of India, 1950 — Article 243P, 243P(d), 243Q, 243Q(2), 243R, 243S, 243T, 243U, 243V, 243W, 243X, 243Y, 243Z, 243ZG, 243ZJUttar Pradesh Municipalities Act, 1916 — Section 3(2)
High Courts09 Mar 2023Allowed

Vipul Dagdu Patel Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0037

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)