High Courts20 Mar 2023Allowed

Bhaylubha Nirubha Gohil Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0089

Indian Penal Code, 1860 — Section 114, 307, 326, 427, 450, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts17 Mar 2023Disposed Of

Ghadiya Ismaeel Suleman Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0080

Constitution Of India, 1950 — Article 226Gujarat Animal Preservation Act, 1954 — Section 6(A)(1), 6(A)(3), 6(A)(4), 8(4)Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(D), 11(1)(E), 11(1)(F), 11(1)(G)
High Courts16 Mar 2023Allowed

Rajendrasinh Ranjitsinh Rathod @ Raju Gold Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0075

Gujarat Mineral (Prevention Of Illegal Mining And Transportation And Storage) Rules, 2005 — Rule 3, 21(1), 21(5)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 186, 379, 435, 504, 506(2)