Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26(2)

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High Courts23 Mar 2023Allowed

Prahladji Dahyaji Thakor Vs Competent Authority Dfc And Special Land Acquisition Officer

Gujarat High Court · (2023) 03 GUJ CK 0109

Constitution Of India, 1950 — Article 226

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High Courts23 Mar 2023Dismissed

Janak Shantilal Patel Vs M/S Aditya Birla Finance Limited

Gujarat High Court · (2023) 03 GUJ CK 0108

Indian Contract Act, 1872 — Section 126

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High Courts23 Mar 2023Allowed

Shree Hari Cooperative Housing Society Ltd Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0106

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High Courts21 Mar 2023

Rahul @ Montu Bhikhabhai Gohel Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 03 GUJ CK 0104

Indian Penal Code, 1860 — Section 143, 147, 148, 149, 188, 302, 323, 427, 504

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High Courts21 Mar 2023Dismissed

Dhanjibhai Ramabhai Vankar & 2 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 03 GUJ CK 0103

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 306, 498(A), 506(2)

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High Courts21 Mar 2023Dismissed

Abdul Ahad S/O Abdul Rab Shaikh Through Sindha Nasibun Nisha Vs Commissioner Of Police

Gujarat High Court · (2023) 03 GUJ CK 0101

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1)

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High Courts21 Mar 2023Dismissed

Rafik Sha S/O Bhikansha Alias Bhikansha Fakir Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0100

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts21 Mar 2023Allowed

Punshi Aalabhai Gadhvi Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0096

Constitution Of India, 1950 — Article 22Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)Indian Penal Code, 1860 — Section 323, 326

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High Courts21 Mar 2023Allowed

Bhupatbhai Popatbhai Luhar (Gadliya) Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0092

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(d), 11(1)(e), 11(1)(k)

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High Courts21 Mar 2023Allowed

Revlabhai Virsingbhai Sangada Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0091

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Animal Preservation Act, 1954 — Section 5(1), 6(A)(1), 8(2), 8(4), 10

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High Courts20 Mar 2023Allowed

Patel Laxmiben Wd/O Valabhai Bera Since Decd Through Heirs Vs Special Land Acquisition Officer

Gujarat High Court · (2023) 03 GUJ CK 0105

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High Courts20 Mar 2023Allowed

Maheshbhai Naranbhai Davera Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 03 GUJ CK 0102

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 306Bombay Money Lenders Act, 1946 — Section 5, 33, 34

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High Courts20 Mar 2023Dismissed

Mohsin @ Chakli Suleman Mindhi Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0099

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts20 Mar 2023Dismissed

Rakesh @ Kaliyo @ Kasidada Natvarbhai Waghela Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0098

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(1)

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High Courts20 Mar 2023Allowed

Shridhar @ Chitra S/O Prahalad Polai Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0097

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts20 Mar 2023Allowed

Bhartiben Nikurbhai Tadvi Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0095

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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