COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 48 of 65

High Courts19 Feb 2016Allowed

Manufacturer/Distributor/M. Director/Co. Secretary/Nominee and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0157

Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Food Adulteration Act, 1954 - Section 13, Section 13(2), Section 16, Section 17, Section 20, Section 7

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High Courts19 Feb 2016Dismissed

Janta Kirana Stores Vs Babulal Gayadutt Yadav and Others

Gujarat High Court · (2016) 02 GUJ CK 0156

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High Courts19 Feb 2016Dismissed

Aryan Associates Vs Solutions 4 Energy Pvt. Ltd.

Gujarat High Court · (2016) 02 GUJ CK 0155

Arbitration and Conciliation Act, 1996 - Section 11, Section 11(6)

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High Courts19 Feb 2016Disposed off

Sandhya Naranbhai Maru Vs Secretary, Gujarat Panchayat and Others

Gujarat High Court · (2016) 2 GCD 1350

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High Courts19 Feb 2016Disposed off

Aniruddhbhai Parshottambhai Trivedi Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0153

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 107, Section 108, Section 114, Section 306

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High Courts19 Feb 2016Partly Allowed

United India Insurance Co. Ltd. Vs Ranjitsinh Jatubha Zala and Others

Gujarat High Court · (2016) 02 GUJ CK 0152

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High Courts19 Feb 2016Disposed Off

State of Gujarat Vs Bhikhabhai Mohanbhai Chauhan

Gujarat High Court · (2016) 02 GUJ CK 0151

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 326, Section 34, Section 498-A, Section 504

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High Courts19 Feb 2016Dismissed

Gajjan Jumma Hussain and Others Vs District Superintendent of Police, Devbhumi Dwarka and Others

Gujarat High Court · (2016) 02 GUJ CK 0150

Constitution of India, 1950 - Article 226

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High Courts18 Feb 2016Disposed off

In Re: Rishabh Software Private Limited

Gujarat High Court · (2016) 02 GUJ CK 0149

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High Courts18 Feb 2016Partly Allowed

Amitji Amarsinh Thakor and Others Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0148

Criminal Procedure Code, 1973 (CrPC) - Section 357, Section 376Penal Code, 1860 (IPC) - Section 323

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High Courts18 Feb 2016Allowed

Jayantilal Vashram Teraiya Vs Bank of India

Gujarat High Court · (2016) 3 GCD 2273 : (2016) 3 GLR 2265 : (2016) LIC 2366 : (2017) 2 RSJ 134 : (2017) 1 SCT 10

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High Courts18 Feb 2016Disposed Off

Kamakshi Tradexim (India) Pvt. Ltd. and Others Vs Union of India and Others

Gujarat High Court · (2016) 02 GUJ CK 0146

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High Courts18 Feb 2016Dismissed

Rasilaben Karsanbhai Vs The Chief Officer and Others

Gujarat High Court · (2016) 02 GUJ CK 0145

Industrial Disputes Act, 1947 - Section 25F

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High Courts18 Feb 2016Dismissed

Krushnabhagwan Rajaram Sharma Vs State of Gujarat

Gujarat High Court · (2016) AIRCC 2303 : (2016) 2 GCD 1250 : (2016) 3 GLR 2325

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High Courts18 Feb 2016Allowed

Kamakshi Tradexim (India) Pvt. Ltd. Vs Union of India

Gujarat High Court · (2016) 338 ELT 528

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High Courts18 Feb 2016Dismissed

Executive Engineer and Others Vs Virendra H. Solanki

Gujarat High Court · (2016) 02 GUJ CK 0142

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High Courts17 Feb 2016Allowed

Bhupendra Parshottambhai Dalwadi Vs Government Labour Officer and Others

Gujarat High Court · (2016) 02 GUJ CK 0141

Constitution of India, 1950 - Article 227

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High Courts17 Feb 2016Allowed

Arvindbhai Virjibhai Solanki Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0139

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376, Section 506 (2)

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High Courts17 Feb 2016Disposed Off

State of Gujarat Vs Vaghsinh Punsinh Alias Punjsinh Solanki

Gujarat High Court · (2016) 4 GLR 3524

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(A)(i), 20(A)(i)(ii)(c)Code Of Criminal Procedure, 1973 — Section 209, 277, 228, 313, 377

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High Courts17 Feb 2016Dismissed

Gujarat State Rural Development Corporation Ltd. Vs Gulabsinh K. Rathod and Others

Gujarat High Court · (2016) 02 GUJ CK 0137

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