High Courts17 Feb 2016Disposed Off
In Re: Digjam Textiles Limited
Gujarat High Court · (2016) 02 GUJ CK 0136
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 49 of 65
High Courts17 Feb 2016Allowed
Tarsangji Manglaji Thakor and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0134
Land Acquisition Act, 1894 - Section 11, Section 31, Section 31, Section 31(2), Section 32, Section 33, Section 34, Section 4, Section 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
High Courts17 Feb 2016Dismissed
Commr. of C. Ex., Ahmedabad-I Vs Balkrishna Textiles Mills Pvt. Ltd.
Gujarat High Court · (2016) 340 ELT 55
High Courts17 Feb 2016Dismissed
Ahmedabad Municipal Transport Service Vs Radhamaniamma G. Nair and Others
Gujarat High Court · (2016) 02 GUJ CK 0132
High Courts17 Feb 2016Dismissed
The State of Gujarat Vs Jivraj and Others
Gujarat High Court · (2016) 02 GUJ CK 0131
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), Section 302, Section 34, Section 392, Section 394, Section 395, Section 397
High Courts17 Feb 2016Disposed off
Ritesh Oil Mills P. Ltd. and Others Vs Dena Bank and Others
Gujarat High Court · (2017) ACD 186 : (2016) AIR(Gujarat) 158 : (2016) 4 BC 579 : (2017) 1 DRTC 253 : (2017) 1 NIJ 683 : (2016) 135 SCL 6
Constitution of India, 1950 - Article 226, Article 227Contempt of Courts Act, 1971 - Section 19Guardians and Wards Act, 1890 - Section 19(5)
High Courts17 Feb 2016Disposed Off
Sureshkumar Valjibhai Baraiya Vs Divisional Controller and Others
Gujarat High Court · (2016) 149 FLR 824 : (2016) LabLR 501 : (2016) 3 LLN 346
Industrial Disputes Act, 1947 - Section 17(B), Section 17B, Section 17-BNegotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Feb 2016Dismissed
The State of Gujarat Vs Jayantibhai Gopalbhai Patel
Gujarat High Court · (2016) 02 GUJ CK 0127
Penal Code, 1860 (IPC) - Section (C), Section (D), Section 120, Section 302, Section 34, Section 489(A), Section 489(C)
High Courts17 Feb 2016Dismissed
Rathod Shaktisinh Kanubha Vs State of Gujarat
Gujarat High Court · (2016) 02 GUJ CK 0126
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304, Section 304-B, Section 304-B, Section 34, Section 498-A
High Courts16 Feb 2016Partly Allowed
Naginkumar Parshottam Waghela Vs Executive Engineer Irrigation Division and Others
Gujarat High Court · (2016) 02 GUJ CK 0125
High Courts16 Feb 2016Dismissed
Chauhan Aaminmiya Mohmadhusen and Others Vs State of Gujarat
Gujarat High Court · (2016) 165 AIC 468 : (2016) 3 CriCC 645 : (2016) CriLJ 2641 : (2016) 2 GCD 1128 : (2016) 2 GLR 1616
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 344, Section 366, Section 376
High Courts16 Feb 2016Allowed
Yunus Haji Ibrahim Fazalwala Vs Income Tax Officer
Gujarat High Court · (2016) 02 GUJ CK 0123
Income Tax Act, 1961 - Section 143(3), Section 40A(3)
High Courts16 Feb 2016Dismissed
Laxmipura Gam Seva Sahakari Mandali Ltd. Vs Controlling Officer Under Gratuity Act and Others
Gujarat High Court · (2016) 149 FLR 179 : (2016) LabLR 629
Constitution of India, 1950 - Article 226
High Courts16 Feb 2016Allowed
Hajee A.P. Bava and Co. Vs Sparta Cements and Infra Ltd.
Gujarat High Court · (2016) 02 GUJ CK 0121
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Feb 2016Allowed
Navnitbhai Harmanbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0120
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 311, Section 313, Section 319, Section 397, Section 398, Section 401, Section 417, Section 439, Section 439 (4), Section 439(4)Ev
High Courts16 Feb 2016Disposed Off
Asstt. CIT Vs Norma Detergent (Pvt.) Ltd.
Gujarat High Court · (2016) 286 CurTR 505 : (2016) 386 ITR 56
Constitution of India, 1950 - Article 136, Article 141Income Tax Act, 1961 - Section 10, Section 115JAA, Section 115JD, Section 119, Section 139, Section 140A, Section 142, Section 143, Section 143(1), Section 143(3), Section 144, Section 147
High Courts16 Feb 2016Dismissed
Saiyed Magbulbhai Miraji Vs The State of Gujarat and Others
Gujarat High Court · (2016) 02 GUJ CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 17, Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 300, Section 302, Section 34, Section 506(2)Scheduled Castes and the Scheduled Tribes (Prevention o
High Courts16 Feb 2016Partly Allowed
State of Gujarat Vs Asharaful
Gujarat High Court · (2016) 02 GUJ CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 307, Section 377Penal Code, 1860 (IPC) - Section 489, Section 489 B, Section 489B, Section 489-B