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Gujarat High Court judgments, 2016

1,300 judgments · page 50 of 65

High Courts16 Feb 2016Partly Allowed

State of Gujarat Vs Raval Ranchhodbhai Kantibhai

Gujarat High Court · (2016) 02 GUJ CK 0116

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 377Penal Code, 1860 (IPC) - Section 114, Section 307, Section 323, Section 324, Section 326, Section 504
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High Courts15 Feb 2016Allowed

Divyesh Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0108

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)Penal Code, 1860 (IPC) - Section 114, Section 379
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High Courts11 Feb 2016Partly Allowed

Javed Shaukat Ali Qureshi Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0098

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 201, Section 307, Section 337, Section 395, Sect
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