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Gujarat High Court judgments, 2016

1,300 judgments · page 47 of 65

High Courts23 Feb 2016Allowed

Harshad Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0177

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)Penal Code, 1860 (IPC) - Section 114, Section 323
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High Courts23 Feb 2016Dismissed

Maheshbhai Vs State of Gujarat

Gujarat High Court · (2016) 02 GUJ CK 0176

Constitution of India, 1950 - Article 161, Article 72Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
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High Courts22 Feb 2016Disposed Off

Hirabhai Govabhai Parmar Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0164

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 409, Section 420, Section 465, Section 467, Section 469, Section 471Registration Act, 1908 - Section 32, Section 33, Section 34(3)(1), S
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