COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 45 of 65

High Courts26 Feb 2016Disposed Off

The State of Gujarat Vs Pravinsinh Dhirubha Jadena

Gujarat High Court · (2016) 02 GUJ CK 0207

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 302, Section 304, Section 304-II, Section 307, Section 309, Section 34

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High Courts26 Feb 2016Allowed

Dudhiben Muljibhai Patel & 1 Another Vs State of Gujarat & 4 Others

Gujarat High Court · (2016) AIRCC 2117 : (2016) 3 GCD 1857 : (2016) 2 GLR 1786

Gujarat Land Revenue Code, 1879 - Section 135DGujarat Land Revenue Rules, 1972 - Rule 108(5)

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High Courts26 Feb 2016Allowed

Divisional Controler GSRTC Vs Yusufbhai Ibrahimbhai Hafeji Conductor B.No. 7581

Gujarat High Court · (2016) 2 LLJ 695

Constitution of India, 1950 — Article 227

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High Courts26 Feb 2016Dismissed

Gautambhai Krushnakantbhai Dodiya and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0204

Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 20, Section 22

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High Courts26 Feb 2016Disposed off

Larsen and Toubro Limited and Others Vs Union of India and Others

Gujarat High Court · (2016) 2 GCD 1471

Constitution of India, 1950 - Article 226, Article 227Gujarat Stamp Act, 1958 - Section 31, Section 32A, Section 33, Section 39, Section 39(1)(b), Section 3A, Section 53, Section 53(1)Land Acquisition Act, 1894 - Section 11(2), Secti

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High Courts25 Feb 2016Partly Allowed

Divisional Controller Vs C.S. Parmar and Others

Gujarat High Court · (2016) 02 GUJ CK 0233

Industrial Disputes Act, 1947 - Section 11(A), Section 33(2)(b)

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High Courts25 Feb 2016Dismissed

State of Gujarat Vs Pravinsinh Umedsinh Sodha

Gujarat High Court · (2016) 02 GUJ CK 0232

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34, Section 498A

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High Courts25 Feb 2016Dismissed

Kanubhai Bhikhabhai Raval Vs State of Gujarat

Gujarat High Court · (2016) 2 GCD 1487 : (2017) 1 GLR 553

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 306, Section 354, Section 509

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High Courts25 Feb 2016Disposed off

K.K. Zala Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0230

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High Courts25 Feb 2016Allowed

Mahendra Chinulal Shah and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0229

Constitution of India, 1950 - Article 14, Article 16

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High Courts25 Feb 2016Allowed

Billmetal Works and another. Vs Bharat Singh R. Chandel

Gujarat High Court · (2016) 150 FLR 455 : (2016) LabLR 811 : (2016) 2 LLJ 668 : (2016) 4 LLN 405

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High Courts25 Feb 2016Dismissed

Gujarat Public School Vs Naya Gujarat Kamdar Union

Gujarat High Court · (2016) 02 GUJ CK 0227

Industrial Disputes Act, 1947 - Section 33, Section 33A, Section 33-A

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High Courts25 Feb 2016Allowed

Divisional Controller Vs C.S. Parmar

Gujarat High Court · (2016) LIC 2900

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High Courts25 Feb 2016Allowed

Manish Bhogilal Shah Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0225

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120(B), Section 420, Section 465, Section 467, Section 468, Section 471, Section 477 APrevention of Money-Laundering Act, 2002 - Section 2 (u), Sectio

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High Courts25 Feb 2016Partly Allowed

Nathalal Madhavji Kodinaria Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0224

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High Courts25 Feb 2016Allowed

Amarben Bachubhai Vaidya Vs Rajendrabhai Dahyabhai Patel and Others

Gujarat High Court · (2016) 02 GUJ CK 0223

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High Courts25 Feb 2016Dismissed

State of Gujarat Vs Koli Ranshi Daya and Others

Gujarat High Court · (2016) 161 AIC 445

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 34

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High Courts25 Feb 2016Disposed off

Nikunj I. Desai and Others Vs Surat Municipal Corporation

Gujarat High Court · (2016) 02 GUJ CK 0221

Constitution of India, 1950 - Article 14, Article 16, Article 226, Article 39(d), Article 39A

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High Courts25 Feb 2016Partly Allowed

Minor Shaktisinh Zala Vs Zala Ranvirsinh Ranubha

Gujarat High Court · (2016) AAC 1894 : (2016) 6 ALLMR 7

Motor Vehicles Act, 1988 — Section 166

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High Courts25 Feb 2016Dismissed

Madanlal Manekchand Jain Vs State of Gujarat and Others

Gujarat High Court · (2016) 02 GUJ CK 0219

Constitution of India, 1950 - Article 14, Article 19, Article 21, Article 22 (1), Article 226Criminal Procedure Code, 1973 (CrPC) - Section 439, Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 420, Section 465, Section 467

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