High Courts02 Mar 2016Disposed Off
United India Insurance Co Ltd. Vs Prahladbhai Budhabhai Gohel
Gujarat High Court · (2016) AAC 1890
Motor Vehicles Act, 1988 — Section 168
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 43 of 65
High Courts02 Mar 2016Dismissed
Gujarat State Road Transport Corporation Vs Jebedbibi
Gujarat High Court · (2016) AAC 1470
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts02 Mar 2016Dismissed
Kokilaben Arunbhai Desai Vs Sales Tax Commissioner and Others
Gujarat High Court · (2016) 03 GUJ CK 0023
Constitution of India, 1950 - Article 14, Article 16
High Courts02 Mar 2016Allowed
Kantibhai Ishwardas Patel Vs Palanpur Municipality and Others
Gujarat High Court · (2016) 2 GCD 1270 : (2016) 3 GLR 1855 : (2016) LIC 2549
Constitution of India, 1950 - Article 226, Article 311Gujarat Municipalities Act, 1963 - Section 48Penal Code, 1860 (IPC) - Section 114, Section 323, Section 332, Section 341, Section 352, Section 504, Section 506(2)
High Courts02 Mar 2016Allowed
Krishna Trading Co. Vs Addl. Director General of Foreign Trade
Gujarat High Court · (2016) 336 ELT 449
High Courts02 Mar 2016Disposed off
Kanubhai Babubhai Punjiram Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0020
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, Section 14, Section 15, Section 17, Section 19, Section 23, Section 23(2), Section 25, Section 4, Section 41, Section 7, Section 8
High Courts02 Mar 2016Allowed
Ghulamhussain Khadukhan and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 306, Section 498A, Section 498-A
High Courts02 Mar 2016Dismissed
State of Gujarat Vs Kaniayalal P. Dhobi and Others
Gujarat High Court · (2016) 03 GUJ CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts02 Mar 2016Partly Allowed
Bharwad Haribhai Saktabhai and Others Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 176, Section 201, Section 302, Section 376, Section 498(A)
High Courts02 Mar 2016Allowed
Krishna Trading Company Vs Additional Director General of Foreign Trade and Others
Gujarat High Court · (2016) 03 GUJ CK 0015
Customs Act, 1962 - Section 108Foreign Trade (Development and Regulation) Act, 1992 - Section 11(2), Section 15(2), Section 5, Section 7(1)(c), Section 9
High Courts02 Mar 2016Dismissed
State of Gujarat Vs Harijan Nemabhai Shivabhai and Others
Gujarat High Court · (2016) 03 GUJ CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 498-A
High Courts02 Mar 2016Partly Allowed
Hamabhai Gilabhai Bhadarka and Others Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0013
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 114, Section 143, Section 147, Section 148, Section 149, Section 302, Section 307, Section 504
High Courts01 Mar 2016Dismissed
State of Gujarat Vs Bala
Gujarat High Court · (2016) 03 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 304, Section 34, Section 504
High Courts01 Mar 2016Dismissed
Radheshyam R. Shah Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0011
Constitution of India, 1950 - Article 226
High Courts01 Mar 2016Disposed off
Becharbhai Ramjibhai Munjani and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0010
Constitution of India, 1950 - Article 226Gujarat Town Planning and Urban Development Act, 1976 - Section 52, Section 65, Section 68, Section 70
High Courts01 Mar 2016Dismissed
Pr. Commissioner of Income Tax-2 Vadodara Vs Sun Pharmaceutical Industries Ltd
Gujarat High Court · (2017) 293 CurTR 489
High Courts01 Mar 2016Allowed
State of Gujarat Vs Bipinbhai Bhimjibhai Savani and Others
Gujarat High Court · (2016) 03 GUJ CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 307, Section 313, Section 377Penal Code, 1860 (IPC) - Section 120- B, Section 120B, Section 120-B, Section 34, Section 489, Section 489A, Section 489B, Section 489C
High Courts01 Mar 2016Allowed
Pal Gram Hindu Sarvajanik Trust Vs Income Tax Officer (E)
Gujarat High Court · (2016) 03 GUJ CK 0007
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 11, Section 11(2), Section 11(2) (b), Section 11(2)(a), Section 139, Section 139(1), Section 142(1), Section 147, Section 148
High Courts01 Mar 2016Dismissed
State of Gujarat Vs Manharsinh B. Patel
Gujarat High Court · (2016) 03 GUJ CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts01 Mar 2016Dismissed
Union of India and another Vs Dhanuben Bhanabhai Patel and another
Gujarat High Court · (2016) 149 FLR 688 : (2016) LabLR 712 : (2016) 4 LLN 395
Employees Compensation Act, 1923 — Section 3