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Gujarat High Court judgments, 2016

1,300 judgments · page 41 of 65

High Courts09 Mar 2016Disposed Off

Santoshsingh Narendrasinh Chouhan Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0065

Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 162, Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 34, Section 364, Section 376Prevention of Corruption Act, 1988 - Section 13
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High Courts09 Mar 2016Allowed

A.V. Bengali Vs State of Gujarat and Others

Gujarat High Court · (2016) 2 GCD 1702 : (2016) 4 GLR 2801 : (2016) LIC 2311

Constitution of India, 1950 - Article 226, Article 311Prevention of Corruption Act, 1988 - Section 12, Section 13(1)(d), Section 13(2), Section 7
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High Courts08 Mar 2016Dismissed

The State of Gujarat Vs Balram Cement Ltd.

Gujarat High Court · (2016) 03 GUJ CK 0052

Gujarat Value Added Tax Act, 2003 - Section 11, Section 11(3), Section 11(3)(b)(iii), Section 2, Section 2 (19), Section 2(1), Section 2(19), Section 34(7), Section 78, Section 80, Section 9
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High Courts04 Mar 2016Partly Allowed

Rajabhai Merubhai Rathod and Others Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0050

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 147, Section 148, Section 149, Section 302, Section 304, Section 323, Section 324, Section 504
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High Courts04 Mar 2016Dismissed

Janak Kantilal Patel Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0049

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 120(B), Section 201, Section 489(A), Section 489(B), Section 489(C), Section 489(D)
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