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COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 39 of 65

High Courts14 Mar 2016Dismissed

Vijaybhai Babubhai Makwana and Others Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0115

Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 157, Section 177, Section 178, Section 178(d), Section 179, Section 313Penal Code, 1860 (IPC) - Section 114, Section 120B, Section 179, Section 323, Section 376, Section 506(2)
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High Courts14 Mar 2016Dismissed

State of Gujarat Vs Gopalji Nataji

Gujarat High Court · (2016) 03 GUJ CK 0112

Criminal Procedure Code, 1973 (CrPC) - Section 209, Section 323, Section 378(1)(3)Penal Code, 1860 (IPC) - Section 323, Section 354, Section 504
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High Courts14 Mar 2016Dismissed

State of Gujarat Vs Rabari Naja Samat and Others

Gujarat High Court · (2016) 03 GUJ CK 0107

Bombay Police Act, 1951 - Section 135, Section 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 162, Section 313, Section 378Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 302, Se
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High Courts14 Mar 2016Dismissed

Mohanlal Thakraram Vishnoi Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0105

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 17, Section 18, Section 29, Section 35, Section 42(2), Section 50
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High Courts11 Mar 2016Dismissed

Dhirubhai Keshabhai Koli and Others Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0090

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 114, Section 209, Section 216, Section 313Penal Code, 1860 (IPC) - Section 114, Section 307, Section 323, Section 324, Section 326, Section 504, Sect
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