High Courts18 Mar 2016Disposed off
State of Gujarat and Others Vs Lakhmanbhai
Gujarat High Court · (2016) 03 GUJ CK 0144
Industrial Disputes Act, 1947 - Section 17B, Section 25F, Section 25G, Section 25H
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 37 of 65
High Courts17 Mar 2016Dismissed
State of Gujarat Vs Mansukh
Gujarat High Court · (2016) 03 GUJ CK 0143
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 34, Section 363, Section 366, Section 376
High Courts17 Mar 2016Allowed
Ranjitbhai Morarbhai Patel and Others Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0142
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 307
High Courts17 Mar 2016Allowed
Sun Communication Vs Municipal Commissioner and Others
Gujarat High Court · (2016) 03 GUJ CK 0141
High Courts17 Mar 2016Dismissed
National Impex Vs Commissioner of C. Ex. & Cus., Daman
Gujarat High Court · (2017) 345 ELT 109
High Courts17 Mar 2016Disposed Off
Govindbhai Somnath Gajjar Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0139
High Courts17 Mar 2016Partly Allowed
Heirs And Legal Representatives of Decd. Galabhai Alias Vs Kara Gogan Rathod
Gujarat High Court · (2016) 4 CivilLJ 485 : (2016) 3 GLR 1967
High Courts17 Mar 2016Partly Allowed
Pankajkumar Ishwarbhai Patel and Others Vs Dasharathbhai B. Prajapati and Others
Gujarat High Court · (2016) 03 GUJ CK 0137
Motor Vehicles Act, 1988 - Section 158, Section 166
High Courts17 Mar 2016Dismissed
State of Gujarat Vs Bhalu Hothi Koli
Gujarat High Court · (2016) 03 GUJ CK 0136
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 307, Section 326, Section 34
High Courts17 Mar 2016Dismissed
Divisional Controller Vs Dahiben Babubhai Waghri and Others
Gujarat High Court · (2016) 149 FLR 466 : (2017) 2 LLN 435
Employees Compensation Act, 1923 — Section 3, 4A
High Courts17 Mar 2016Partly Allowed
Heirs and Legal Representatives of Decd. Galabhai Alias and Others Vs Kara Gogan Rathod and Others
Gujarat High Court · (2016) 03 GUJ CK 0134
Motor Vehicles Act, 1988 - Section 146, Section 147, Section 149, Section 149(2), Section 149(2)(a)(ii), Section 163 A, Section 165, Section 166, Section 168, Section 174
High Courts17 Mar 2016Dismissed
State of Gujarat Vs Mahadevbhai Vershi and Others
Gujarat High Court · (2016) 03 GUJ CK 0133
Industrial Disputes Act, 1947 - Section 17(B), Section 2(j), Section 25(j), Section 25F, Section 25F(c), Section 25G
High Courts17 Mar 2016Dismissed
State of Gujarat Vs Rameshbhai Shanabhai Machhi
Gujarat High Court · (2016) 03 GUJ CK 0132
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts17 Mar 2016Dismissed
ICICI Lombard General Insurance Company Vs Jigneshbhai Manilal Shah and Others
Gujarat High Court · (2016) 2 ACC 220 : (2017) ACJ 710 : (2016) 3 CivilLJ 673 : (2016) 3 GLR 2028 : (2016) 2 TAC 836
Civil Procedure Code, 1908 (CPC) - Order 11 Rule XIConstitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 146, Section 147, Section 147(1)(b), Section 147(3), Section 149, Section 149(2), Section 149(2)(a)(i), Se
High Courts17 Mar 2016Disposed off
M.H. Mills and Industries Ltd. Vs Gunvantrai Maneklal Vichhi and Others
Gujarat High Court · (2016) 03 GUJ CK 0130
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 17-B
High Courts17 Mar 2016Allowed
Laxmi Group of Agencies Vs Deputy Commissioner of Commercial Tax and Others
Gujarat High Court · (2016) 03 GUJ CK 0129
Constitution of India, 1950 - Article 226, Article 227Gujarat Value Added Tax Act, 2003 - Section 73
High Courts17 Mar 2016Disposed off
Mendarda Gram Panchayat Vs Bhayabhai Amrabhai Vala and Others
Gujarat High Court · (2016) 150 FLR 556 : (2016) 2 LLJ 708
Industrial Disputes Act, 1947 - Section 10 (1), Section 17(B), Section 17-B, Section 25F, Section 25G
High Courts17 Mar 2016Dismissed
State of Gujarat Vs Mansukhbhai Madhabhai Gohel
Gujarat High Court · (2016) 03 GUJ CK 0127
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts16 Mar 2016Dismissed
Mallinath Maharaj Trust Vs Kalubha Chandubha Solanki and Others
Gujarat High Court · (2016) 03 GUJ CK 0104
Industrial Disputes Act, 1947 - Section 11A, Section 2(j)
High Courts16 Mar 2016Dismissed
State of Gujarat Vs Jorubha Pithubhai and Others
Gujarat High Court · (2016) 03 GUJ CK 0103
Bombay Police Act, 1951 - Section 135, Section 37 (1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34