High Courts22 Mar 2016Disposed off
Gujarat State Road Transport Corporation Vs Bharatkumar Sartanbhai Rabari and Others
Gujarat High Court · (2016) 03 GUJ CK 0164
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 36 of 65
High Courts22 Mar 2016Disposed Off
Oriental Insurance Co. Ltd. Vs Ramnarayan Chimanlal Madan
Gujarat High Court · (2016) AAC 1915 : (2016) 6 ALLMR 50 : (2017) 1 GLR 253
Motor Vehicles Act, 1988 — Section 166, 168
High Courts22 Mar 2016Allowed
National Highways Authority of India Vs Competent Authority and Sub Divisional Magistrate and Others
Gujarat High Court · (2016) 03 GUJ CK 0162
Arbitration and Conciliation Act, 1996 - Section 34, Section 34(1), Section 34(3), Section 36Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22Constitution of India, 1950 - Article 12, Article 226, Article 32
High Courts22 Mar 2016Dismissed
Ramaji Abharaji Thakor Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0161
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 306, Section 498A
High Courts22 Mar 2016Disposed off
Vijaykumar Chiranjilal Modi Vs State of Gujarat and Others
Gujarat High Court · (2016) 149 FLR 464 : (2016) 3 TAC 16
Workmens Compensation Act, 1923 — Section 3, 4-A
High Courts22 Mar 2016Disposed Off
Oriental Insurance Co. Ltd. and Others Vs Ramnarayan Chimanlal Madan and Others
Gujarat High Court · (2016) 03 GUJ CK 0159
High Courts21 Mar 2016Disposed Off
New India Assurance Co. Ltd. Vs Jayaben Shaileshbhai Intwala
Gujarat High Court · (2016) AAC 1678 : (2017) 1 GLR 577
High Courts21 Mar 2016Dismissed
Dharmendrakumar Omprakash Sinha Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0157
Bombay Police Act, 1951 - Section 135Constitution of India, 1950 - Article 161, Article 72Criminal Procedure Code, 1973 (CrPC) - Section 209, Section 313
High Courts21 Mar 2016Partly Allowed
Dilipsingh Chhatrasingh Parmar Vs The State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0156
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304, Section 323, Section 34
High Courts21 Mar 2016Disposed Off
Jyotindra Shambuprasad Bhatt Vs Controlling Authority
Gujarat High Court · (2016) LIC 2966
High Courts21 Mar 2016Dismissed
The State of Gujarat Vs Satubha Jorubha Rana
Gujarat High Court · (2016) 03 GUJ CK 0154
Bombay Prohibition Act, 1949 - Section 66(1)(b), Section 85(1)(3)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts18 Mar 2016Dismissed
Dilipbhai Galabbhai Parmar and Others Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0153
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 114, Section 394, Section 397
High Courts18 Mar 2016Dismissed
Vijay Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0152
Bombay Police Act, 1951 - Section 135 (1)Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27
High Courts18 Mar 2016Allowed
Purnima Advertising Agency Pvt. Ltd. and Others Vs Union of India and Others
Gujarat High Court · (2016) 03 GUJ CK 0151
Central Excises and Salt Act, 1944 - Section 11, Section 11B, Section 11B(1), Section 11B(2), Section 11BBConstitution of India, 1950 - Article 226
High Courts18 Mar 2016Dismissed
Manish Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts18 Mar 2016Dismissed
Panchal Dilip Dahyalal Vs Gujarat State Handicraft Development Corpn. Ltd.
Gujarat High Court · (2017) 152 FLR 501 : (2016) LabLR 1193 : (2016) LIC 3500
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts18 Mar 2016Partly Allowed
Nishankumar Jayantibhai Patel Vs Gemabhai Jashkaranbhai Patel and Others
Gujarat High Court · (2016) 03 GUJ CK 0148
Motor Vehicles Act, 1988 - Section 168 (2)
High Courts18 Mar 2016Dismissed
State of Gujarat Vs Babubhai Chandabhai Parmar
Gujarat High Court · (2016) 03 GUJ CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts18 Mar 2016Disposed Off
Rameshbhai Dhirubhai Shiyal Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0146
Bombay Police Act, 1951 - Section 135, Section 135(1), Section 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 326
High Courts18 Mar 2016Dismissed
Nitaben Dineshkumar Oza Vs Dineshkumar Ishwarlal Oza and Anr.
Gujarat High Court · (2017) AIR(Gujarat) 1 : (2016) 2 CriCC 785 : (2016) 2 Crimes 176 : (2016) 2 DMC 683 : (2016) 3 GLR 1877 : (2017) 2 RCRCriminal 404
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127