CourtKutchehry.com

COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 38 of 65

High Courts16 Mar 2016Dismissed

Cosmos Development Corporation Vs State of Gujarat and Others

Gujarat High Court · (2016) 03 GUJ CK 0100

Constitution of India, 1950 - Article 226, Article 227Gujarat Town Planning and Urban Development Act, 1976 - Section 17, Section 2, Section 2 (xvi), Section 2(xvi)(xviii), Section 40, Section 41, Section 42, Section 43, Section 44, Section 4
Read judgment
High Courts16 Mar 2016Disposed off

Velbai Vs Natha Harji Halai and Others

Gujarat High Court · (2016) 03 GUJ CK 0099

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 21 Rule 32(1), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2(3), Order 39 Rule 2(a), Order 39 Rule 2-A, Order 7 Rule 11Constitution of India, 1950 - Article 22
Read judgment
High Courts16 Mar 2016Dismissed

State of Gujarat Vs Govindbhai Arjanbhai Mayatra and Others

Gujarat High Court · (2016) 03 GUJ CK 0097

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 114, Section 302, Section 323, Section 34, Section 447, Section 504, Section 506(2)Scheduled Castes and the Scheduled Tribes (Prevention
Read judgment
High Courts16 Mar 2016Dismissed

Mohmedhanif Vs The State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0096

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120(B), Section 302, Section 34, Section 489(B), Section 489(C)
Read judgment
High Courts15 Mar 2016Partly Allowed

State of Gujarat Vs Chaudhary Mavjibhai Jesangbhai

Gujarat High Court · (2016) 03 GUJ CK 0124

Bombay Police Act, 1951 - Section 135 (1)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 114, Section 302, Section 307, Section 320, Section 323, Section 325, Section 326, Section 337,
Read judgment