High Courts11 Mar 2016Allowed
Chhatrapalsinh Dolatsinh Zala & 2 others Vs State of Gujarat and another
Gujarat High Court · (2016) 161 AIC 451
Penal Code, 1860 (IPC) — Section 114, 324, 498A, 506 (2)
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 40 of 65
High Courts11 Mar 2016Partly Allowed
State of Gujarat Vs Babubhai Jadavbhai
Gujarat High Court · (2016) 03 GUJ CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307, Section 323, Section 324, Section 504
High Courts11 Mar 2016Disposed off
Ramesh Prahladbhai Patel Vs Gujarat State Cooperative Marketing Federation Limited and Others
Gujarat High Court · (2016) 03 GUJ CK 0083
Industrial Disputes Act, 1947 - Section 17B
High Courts11 Mar 2016Dismissed
Dashrathji Jawanji Thakor Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0082
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 307, Section 323, Section 324, Section 325, Section 504, Section 506(2)
High Courts11 Mar 2016Dismissed
Sambhav Media Limited Vs Karnavati Club Limited
Gujarat High Court · (2016) 03 GUJ CK 0081
Arbitration and Conciliation Act, 1996 - Section 11
High Courts10 Mar 2016Disposed Off
State of Gujarat Vs Bharvad Sangrambhai Jakshibhai and Others
Gujarat High Court · (2016) 03 GUJ CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 377Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 324, Section 325, Section 326, Section 337, Section 397, Section 427, Section 452
High Courts10 Mar 2016Dismissed
Kalyanbhai Narsinhbhai Parmar Vs Deputy Executive Engineer and Others
Gujarat High Court · (2016) 03 GUJ CK 0079
Industrial Disputes Act, 1947 - Section 25F, Section 25G, Section 25H
High Courts10 Mar 2016Allowed
State of Gujarat Vs Bahadursinh Devubha Vadher
Gujarat High Court · (2016) 03 GUJ CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, Section 511
High Courts10 Mar 2016Dismissed
Jivrajbhai Mohanbhai Rokad and Others Vs The State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0077
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27
High Courts10 Mar 2016Dismissed
Commr. of C. Ex., Cus. & S.T., Bharuch Vs Shree Krishna Industries
Gujarat High Court · (2016) 338 ELT 535
High Courts10 Mar 2016Allowed
Nugen Machineries Ltd. Vs Minal A. Goswami and another
Gujarat High Court · (2016) 149 FLR 690 : (2016) LabLR 708 : (2016) 4 LLN 380
Industrial Disputes Act, 1947 — Section 11A
High Courts10 Mar 2016Allowed
Deval Energy Resources Private Limited Vs Oil and Natural Gas Corporation Ltd.
Gujarat High Court · (2016) 03 GUJ CK 0074
High Courts10 Mar 2016Allowed
Dipakbhai Anantrai Mehta Vs Merubhai Mandanbhai Godhaniya and Others
Gujarat High Court · (2016) 03 GUJ CK 0073
High Courts10 Mar 2016Dismissed
Kamlesh Bachubhai Vadher Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0072
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 295(k), Section 302, Section 324, Section 336, Section 34, Se
High Courts10 Mar 2016Dismissed
Anvarkhan Uskankhan Chauhan Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0071
Penal Code, 1860 (IPC) - Section 141, Section 147, Section 148, Section 149, Section 307
High Courts10 Mar 2016Partly Allowed
State of Gujarat Vs Rameshji Amarsing Thakor and Others
Gujarat High Court · (2016) 03 GUJ CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 114, Section 302
High Courts09 Mar 2016Allowed
Sanjaybhai Ratilal Laliya Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0069
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), Section 120B, Section 302, Section 34
High Courts09 Mar 2016Dismissed
National Insurance Co. Ltd. Vs Sumitra Ben Mangabhai Vasava and Others
Gujarat High Court · (2016) 03 GUJ CK 0068
Motor Vehicles Act, 1988 - Section 147
High Courts09 Mar 2016Dismissed
State of Gujarat Vs Thakor Ranchhodji Sendhaji
Gujarat High Court · (2016) 03 GUJ CK 0067
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 377Penal Code, 1860 (IPC) - Section 114, Section 307, Section 325, Section 326, Section 504, Section 506(2)
High Courts09 Mar 2016Partly Allowed
State of Gujarat Vs Abbasbhai Rahimbhai Arodia and Others
Gujarat High Court · (2016) 03 GUJ CK 0066
Arms Act, 1959 - Section 27, Section 27(1)Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378