High Courts28 Mar 2016Dismissed
Arjunbhai Dalsukhbhai Vasava Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0215
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, Section 504, Section 506(2)
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 35 of 65
High Courts28 Mar 2016Disposed Off
Pravin Mithabhai Dabhi Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0214
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, Section 148, Section 149, Section 300, Section 302, Section 304, Section 323, Section 34
High Courts28 Mar 2016Allowed
Gunvantrai Narmadashankar Vyas and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0213
Constitution of India, 1950 - Article 226
High Courts28 Mar 2016Dismissed
State of Gujarat Vs Ratanshibhai Batukbhai Rathod
Gujarat High Court · (2016) 03 GUJ CK 0212
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts28 Mar 2016Dismissed
The State of Gujarat Vs Ushakant Nanalal Dave
Gujarat High Court · (2016) 03 GUJ CK 0211
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 323, Section 34, Section 504, Section 506(2)
High Courts28 Mar 2016Allowed
Rameshbhai Ranchhodbhai Malvi Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0210
Constitution of India, 1950 - Article 226
High Courts28 Mar 2016Dismissed
Shree Sidhnath Enterprise Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2017) 293 CurTR 535 : (2016) 387 ITR 644
Income Tax Act, 1961 — Section 133A, 143(3), 147, 148
High Courts23 Mar 2016Dismissed
National Insurance Co. Ltd. Vs Rakeshbhai Mohanbhai Patel
Gujarat High Court · (2017) 1 GLR 706
Motor Vehicles Act, 1988 - Section 14, Section 15
High Courts23 Mar 2016Partly Allowed
State of Gujarat Vs Thakore Gandaji Hathaji
Gujarat High Court · (2016) 03 GUJ CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 324, Section 354, Section 363, Section 366, Section 376, Section 511
High Courts23 Mar 2016Partly Allowed
Oriental Insurance Co Ltd. Vs Jashodaben P. Bhagora and Others
Gujarat High Court · (2016) 03 GUJ CK 0176
High Courts23 Mar 2016Allowed
Patel Forum Jitendrabhai - Appellant @HASH State of Gujarat and 3 Ors.
Gujarat High Court · (2016) 4 GLR 2713
Constitution of India, 1950 - Article 226
High Courts23 Mar 2016Dismissed
The State of Gujarat Vs Shaikh Jakirbhai
Gujarat High Court · (2016) 03 GUJ CK 0174
Arms Act, 1959 - Section 25, Section 25(1), Section 25(1)(A)(A)Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 3, Section 313, Section 4, Section 5
High Courts23 Mar 2016Allowed
Patel Forum Jitendrabhai Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0173
Constitution of India, 1950 - Article 12, Article 14, Article 226Information Technology Act, 2000 - Section 66APenal Code, 1860 (IPC) - Section 114, Section 120B, Section 188, Section 201, Section 409
High Courts23 Mar 2016Dismissed
State of Gujarat Vs Jitumal Tejumal Ramani
Gujarat High Court · (2016) 4 CriCC 590 : (2016) CriLJ 3518 : (2017) 1 Crimes 188 : (2016) 3 GujLH 520
Penal Code, 1860 (IPC) — Section 356A, 366
High Courts23 Mar 2016Disposed Off
Printwell Offset Vs Union of India
Gujarat High Court · (2016) 336 ELT 606
High Courts22 Mar 2016Disposed Off
Bipinchandra G. Chockshi and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0169
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 12A, Section 3(1)(c), Section 6(1)Constitution of India, 1950 - Article 14, Article 21, Article 226Smugglers and Foreign Exchange Manipulator
High Courts22 Mar 2016Dismissed
State of Gujarat Vs Ayubkhan
Gujarat High Court · (2016) 03 GUJ CK 0168
Bombay Police Act, 1951 - Section 135, Section 37 (1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts22 Mar 2016Dismissed
State of Gujarat Vs Rameshbhai Valjibhai Prajapati and Others
Gujarat High Court · (2016) 03 GUJ CK 0167
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304(B), Section 306, Section 34, Section 498-A
High Courts22 Mar 2016Dismissed
Mansukhbhai Khimabhai Kochara Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0166
Constitution of India, 1950 - Article 14, Article 16, Article 16(1), Article 16(2), Article 226Gujarat Municipalities Act, 1963 - Section 271 (g)
High Courts22 Mar 2016Disposed off
Sardar Vallabhbhai National Institute of Technology and Others Vs Ranjit Roy and Others
Gujarat High Court · (2016) 03 GUJ CK 0165
Constitution of India, 1950 - Article 14, Article 311, Article 311(2)National Institute of Technology Act, 2007 - Section 13, Section 25Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Secti