Advocates Act, 1961 - Section 49 (1) (c)Civil Procedure Code, 1908 (CPC) - Order 11 Rule 13, Order 11 Rule 5, Order 19 Rule 3Constitution of India, 1950 - Article 136

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High Courts01 Apr 2016Dismissed

The State of Gujarat Vs Nansinh Khodabava and Others

Gujarat High Court · (2016) 04 GUJ CK 0002

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 498(A)

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High Courts01 Apr 2016Dismissed

Lalitbhai Punjabhai Patel and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0001

Gujarat Town Planning and Urban Development Act, 1976 - Section 41, Section 49, Section 67, Section 68Land Acquisition Act, 1894 - Section 11(2), Section 17, Section 17(1), Section 4, Section 4(1), Section 5A, Section 6, Section 6(1), Section

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High Courts31 Mar 2016Dismissed

Movaliya Bhikhubhai Balabhai - Petitioner @HASH Income Tax Officer - (Tds) - 1 - Surat and 1

Gujarat High Court · (2016) 290 CurTR 303 : (2016) 388 ITR 343

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 194A, Section 45, Section 56Land Acquisition Act, 1894 - Section 28

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High Courts31 Mar 2016Dismissed

Jayeshkumar Kishorchandra Patel and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 03 GUJ CK 0187

Bombay Public Trusts Act, 1950 - Section 3, Section 3(f)Constitution of India, 1950 - Article 226Gujarat Housing Board Act, 1961 - Section 49

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High Courts31 Mar 2016Allowed

Dalubhai Narayanbhai Ahir and 4 - Petitioners @HASH Deceased Somabhai Bhagabhai Halpati and 4

Gujarat High Court · (2016) 4 GLR 3291

Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32(1B)

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High Courts31 Mar 2016Dismissed

Airport Authority of India Vs Mahadevbhai Harrai Naik and Others

Gujarat High Court · (2016) 03 GUJ CK 0185

Constitution of India, 1950 - Article 226, Article 300-AGujarat Town Planning and Urban Development Act, 1976 - Section 12, Section 12(2)(a), Section 12(2)(k), Section 13, Section 17, Section 17(1), Section 17(2)

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High Courts31 Mar 2016Allowed

Newage Petrochem Vs Additional Chief Secretary

Gujarat High Court · (2016) 03 GUJ CK 0184

Bombay Land Revenue Code, 1879 - Section 123, Section 211, Section 55, Section 65Bombay Tenancy and Agricultural Lands Act, 1948 - Section 43

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High Courts31 Mar 2016Dismissed

State of Gujarat Vs Rabari Baldevbhai Somabhai

Gujarat High Court · (2016) 03 GUJ CK 0183

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 323, Section 325, Section 34, Section 504, Section 506(2)

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High Courts31 Mar 2016Dismissed