CourtKutchehry.com

COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 32 of 65

High Courts05 Apr 2016Partly Allowed

Tejasbhai Vs State of Gujarat

Gujarat High Court · (2016) 04 GUJ CK 0019

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Penal Code, 1860 (IPC) - Section 307
Read judgment
High Courts05 Apr 2016Disposed Off

Baldevbhai Govindbhai Parmar Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0018

Constitution of India, 1950 - Article 21, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 169, Section 173, Section 173(2), Section 193, Section 200, Section 201, Section 202, Section 227, Section 228, Section 239, Sect
Read judgment
High Courts01 Apr 2016Partly Allowed

Mugla Nathabhai Angari and Others Vs State of Gujarat

Gujarat High Court · (2016) 04 GUJ CK 0010

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 323, Section 325, Section 326, Section 34, Section 504, Section 506(2)
Read judgment