High Courts11 Apr 2016Disposed Off
Hansaben Prafulbhai Desai Vs Union of India
Gujarat High Court · (2016) AIRCC 2570 : (2017) 1 GLR 823
Railways Act, 1989 — Section 20A
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 30 of 65
High Courts11 Apr 2016Dismissed
State of Gujarat Vs Karshanbhai Paragbhai Chamar and Others
Gujarat High Court · (2016) 04 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 34
High Courts11 Apr 2016Dismissed
Oriental Insurance Co. Ltd. Vs Himliben and Others
Gujarat High Court · (2016) 04 GUJ CK 0065
Motor Vehicles Act, 1988 - Section 158, Section 166
High Courts11 Apr 2016Allowed
Vihol Manuji Laxmanji Vs State of Gujarat and Others
Gujarat High Court · (2016) 04 GUJ CK 0064
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)
High Courts11 Apr 2016Dismissed
Sonali Sunil Bhanushali Vs Authorized Officer HDFC Bank and Others
Gujarat High Court · (2016) 04 GUJ CK 0063
Constitution of India, 1950 - Article 226, Article 226(3)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 13(4), Section 14, Section 17, Section 17(1), Se
High Courts11 Apr 2016Dismissed
State of Gujarat Vs Mansukh Chinubhai and Others
Gujarat High Court · (2016) 04 GUJ CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34, Section 452
High Courts11 Apr 2016Allowed
Fulchand Vs State of Gujarat and Others
Gujarat High Court · (2016) 04 GUJ CK 0061
Constitution of India, 1950 - Article 22(5), Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2)
High Courts11 Apr 2016Dismissed
State of Gujarat Vs Vasudev and Others
Gujarat High Court · (2016) 04 GUJ CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts11 Apr 2016Dismissed
State of Gujarat Vs Mamadhusain N. Mayatra
Gujarat High Court · (2016) 04 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 323, Section 326, Section 34, Section 397, Section 504, Section 506(2)
High Courts11 Apr 2016Partly Allowed
Jaganbhai Shankarbhai Patil Vs State of Gujarat
Gujarat High Court · (2016) 3 GCD 2416 : (2016) 3 GLR 2150
Criminal Procedure Code, 1973 (CrPC) - Section 374Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302
High Courts11 Apr 2016Dismissed
Oriental Insurance Co. Ltd. Vs Himliben W/o Jadiyabhai Virjibhai Palas
Gujarat High Court · (2016) AAC 1659 : (2016) 4 ACC 200 : (2016) 3 TAC 656
High Courts07 Apr 2016Dismissed
Taufik Razakbhai Musani and Others Vs State of Gujarat
Gujarat High Court · (2016) 04 GUJ CK 0056
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374Penal Code, 1860 (IPC) - Section 392, Section 394, Section 397
High Courts07 Apr 2016Disposed off
IPEG Inc. and Others Vs Kay Bee Engineers and Others
Gujarat High Court · (2016) AIR(Gujarat) 104 : (2016) 3 MIPR 151 : (2016) 66 PTC 305 : (2016) 6 RAJ 233
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Section 151Copyright Act, 1957 - Section 14, Section 14 (c), Section 14 (c) (B), Section 15, Section 15(2), Section
High Courts07 Apr 2016Disposed off
Jabuben Jashabhai Makwana Vs State of Gujarat and Others
Gujarat High Court · (2016) 04 GUJ CK 0054
Constitution of India, 1950 - Article 14, Article 226Industrial Disputes Act, 1947 - Section 25 B, Section 25B
High Courts07 Apr 2016Disposed off
Shaikh Ahesan Faijumiya and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 2 LLN 418
Constitution of India, 1950 - Article 14, Article 16, Article 309
High Courts07 Apr 2016Dismissed
State of Gujarat Vs Shamlabhai and Others
Gujarat High Court · (2016) 04 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 151, Section 313Penal Code, 1860 (IPC) - Section 114, Section 323, Section 366, Section 367, Section 376, Section 506 (2), Section 506(2)
High Courts07 Apr 2016Disposed Off
Rajshree Forwarders Vs Union of India
Gujarat High Court · (2016) 336 ELT 306
High Courts07 Apr 2016Dismissed
Dahyabhai Vajesing Aanjna Patel Vs State of Gujarat and Others
Gujarat High Court · (2016) 04 GUJ CK 0050
High Courts07 Apr 2016Dismissed
State of Gujarat Vs Surabhai Ramabhai Bharwad and Others
Gujarat High Court · (2016) 04 GUJ CK 0049
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 323, Section 34
High Courts07 Apr 2016Dismissed
State of Gujarat Vs Ranabhai Vihabhai Rabari and Others
Gujarat High Court · (2016) 04 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), Section 378 (1) (3)Penal Code, 1860 (IPC) - Section 302, Section 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1) (10)