CourtKutchehry.com

COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 31 of 65

High Courts06 Apr 2016Dismissed

Mohmed Juned Shaikh Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0033

Arms Act, 1959 - Section 25(1-B)(a), Section 27(1), Section 3, Section 5Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 70, Section 82, Section 82(1), Section 82(4)Penal Code, 1860 (IPC) - Section 120-B, Sect
Read judgment
High Courts06 Apr 2016Allowed

The State of Gujarat Vs Jyotshnaben

Gujarat High Court · (2016) 04 GUJ CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307
Read judgment
High Courts06 Apr 2016Allowed

State of Gujarat Vs Bhagwandas

Gujarat High Court · (2016) 04 GUJ CK 0030

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357, Section 378Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 34, Section 498(A)
Read judgment