COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 29 of 65

High Courts13 Apr 2016Allowed

Kamlesh Jayantibhai Bhoring (Kakadiya Kumbhar) Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0088

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(1), Section 3(2)

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High Courts13 Apr 2016Allowed

Ganesh Vs Commissioner of Police and Others

Gujarat High Court · (2016) 04 GUJ CK 0087

Constitution of India, 1950 - Article 22(5), Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2), Section 9(2)

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High Courts13 Apr 2016Dismissed

Protect Construction Chemicals Pvt. Ltd. Vs Union of India

Gujarat High Court · (2016) 337 ELT 185

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High Courts13 Apr 2016Dismissed

Manoj Kumar M. Kishori Vs Gujarat State Road Transport Corporation & 1 Others

Gujarat High Court · (2016) 2 CLR 753 : (2016) 151 FLR 123 : (2016) LabLR 976 : (2016) 3 LLJ 164

Industrial Disputes Act, 1947 - Section 10(1)

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High Courts13 Apr 2016Allowed

Karsanbhai Ramjibhai Jaladiya Vs District Development Officer & 1

Gujarat High Court · (2016) 2 CLR 737 : (2016) 150 FLR 797 : (2016) 4 GLR 2937 : (2016) 4 LLJ 200 : (2017) 1 SCT 570

Industrial Disputes Act, 1947 - Section 10(1), 25G

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High Courts13 Apr 2016Allowed

Chandresh Vs Commissioner of Police and Others

Gujarat High Court · (2016) 04 GUJ CK 0083

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1)

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High Courts12 Apr 2016Disposed Off

Azamukhi Dangar Utpadakoni Sahakari Mandali Ltd. Vs State of Gujarat

Gujarat High Court · (2016) AIRCC 2123 : (2016) 3 GLR 2051

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High Courts12 Apr 2016Partly Allowed

District Panchayat Vs Brijrajsinh Jitubha Jadeja

Gujarat High Court · (2016) 2 CLR 464

Industrial Disputes Act, 1947 - Section 25F, Section 25-F, Section 25F(a), Section 25F(C), Section 25-F(c), Section 25G, Section 25-G, Section 25H, Section 25-H

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High Courts12 Apr 2016Allowed

Shahnawaz Umerbhai Sunni Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0080

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(1), Section 3(2)

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High Courts12 Apr 2016Allowed

Bhagabhai Chakabhai Parmar Vs Commissioner of Police Ahmedabad City and Others

Gujarat High Court · (2016) 04 GUJ CK 0079

Constitution of India, 1950 - Article 22(5), Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2), Section 9(2)Penal Code, 1860 (IPC) - Section 114, Section 379

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High Courts12 Apr 2016Disposed off

Azamukhi Dangar Utpadakoni Sahakari Mandali Ltd. and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0078

Constitution of India, 1950 - Article 226Gujarat Agricultural Produce Markets Act, 1963 - Section 11(1) (I) (ii) (iii), Section 11(1)(i), Section 2, Section 2 [v], Section 2(1(v), Section 2(v), Section 2(xxiii)Gujarat Co-operative So

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High Courts12 Apr 2016Allowed

Gandhinagar District Panchayat and Others Vs Bahercharbhai Fatabhai Patel and Others

Gujarat High Court · (2016) 04 GUJ CK 0077

Constitution of India, 1950 - Article 136, Article 14, Article 19(1), Article 21, Article 226, Article 227

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High Courts12 Apr 2016Allowed

Sukhdev Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0076

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(1)Penal Code, 1860 (IPC) - Section 114, Section 406, Section 420

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High Courts12 Apr 2016Dismissed