High Courts29 Apr 2016Dismissed

Balmukund D. Bhatt Vs Union of India & 2

Gujarat High Court · (2016) LIC 4344 : (2016) 4 RSJ 178 : (2016) 3 SCT 339

Constitution of India, 1950 - Article 14, 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 16
High Courts28 Apr 2016Dismissed

Thakor Hiraji Sagthaji Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 605

Constitution of India, 1950 - Article 14, Article 21, Article 226, Article 47Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 10, Section 74A, Section 8, Section 9, Section 9A
High Courts27 Apr 2016Allowed

Mustufakhan R. Pathan Vs State of Gujarat

Gujarat High Court · (2016) 2 GCD 1631 : (2016) 3 GLR 2649

Bombay Land Revenue Code, 1879 - Section 211Constitution of India, 1950 - Article 226, 227Gujarat Co-operative Societies Act, 1961 - Section 106, 152