High Courts06 Jun 2016Allowed
Naginbhai Dalpatbhai Chamar Vs State of Gujarat
Gujarat High Court · (2016) 3 Crimes 144
Prevention of Corruption Act, 1988 - Section 13(2), 7
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 25 of 65
High Courts06 Jun 2016Allowed
Sajjanben Nathubhai Dayma and 8 Others Vs Gurudipsinh Charansinh Jat (Deleted) and 2 Others
Gujarat High Court · (2016) AAC 1787 : (2017) 170 AIC 596 : (2016) 4 GLR 2831 : (2017) 2 TAC 216
Motor Vehicles Act, 1988 — Section 168
High Courts06 Jun 2016Dismissed
State of Gujarat & Another Vs Vallabhbhai Mavjibhai Khokhar and Others
Gujarat High Court · (2016) 3 CLR 689 : (2016) 3 GCD 2294 : (2016) 3 GLR 2330 : (2016) 3 LLN 103 : (2017) 1 RSJ 599 : (2016) 3 SCT 297
Gujarat Civil Services (Pension) Rules, 2002 - Rule 25, 9(68)Payment of Gratuity Act, 1972 - Section 4
High Courts06 May 2016Allowed
Damor Ramjibhai Becharbhai Vs Swami Ishwargiri Shambhugiri
Gujarat High Court · (2017) 1 GLR 887
Motor Vehicles Act, 1988 - Section 166
High Courts06 May 2016Dismissed
Patel Sales Corporation Vs State of Gujarat
Gujarat High Court · (2016) AIRCC 2879
Constitution of India, 1950 — Article 226Gujarat Agricultural Produce Markets Act, 1963 — Section 11(2)
High Courts06 May 2016Allowed
Ratnamani Metals And Tubes Ltd. Vs Union of India
Gujarat High Court · (2016) 339 ELT 509
High Courts06 May 2016Allowed
Motto Tiles Pvt Ltd Vs Assistant Commissioner of Income Tax - Morbi Circle
Gujarat High Court · (2016) 386 ITR 280
High Courts06 May 2016Dismissed
Patel Ketuman Natvarbhai Vs Secretary, Revenue Department
Gujarat High Court · (2016) AIRCC 2312 : (2017) 1 GCD 49 : (2016) 3 GLR 2514
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts06 May 2016Partly Allowed
Thakor Bharatji Jivanji Sataji Vs State of Gujarat
Gujarat High Court · (2016) 162 AIC 718
Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts06 May 2016Allowed
Pr. Commissioner of Income Tax-I Vs Garden Silk Mills Ltd.
Gujarat High Court · (2016) 388 ITR 237
Income Tax Act, 1961 — Section 145
High Courts06 May 2016Partly Allowed
State of Gujarat Vs Parbatsinh Dhulsinh Chauhan
Gujarat High Court · (2016) 3 Crimes 172
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, 307, 498A, 504
High Courts06 May 2016Dismissed
Mukesh Kumar Jai Kishan Sharma Vs State of Gujarat
Gujarat High Court · (2016) CriLJ 3464 : (2016) 4 RCRCriminal 497
High Courts05 May 2016Allowed
Kartikbhai Dineshbhai Bhatt Vs State of Gujarat and another
Gujarat High Court · (2016) 162 AIC 715
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 420
High Courts05 May 2016Allowed
Ratanbhai Ranchhoddas Patel Vs Director of Education
Gujarat High Court · (2016) 3 GLR 2079 : (2016) LIC 3245
High Courts05 May 2016Disposed Off
Rajeshkumar Bansraj Gandhi Vs State of Gujarat
Gujarat High Court · (2016) AIR(Gujarat) 129 : (2016) 4 CivCC 336 : (2017) 1 Crimes 727 : (2016) 3 GCD 2397 : (2017) 1 GLR 812 : (2017) 1 RCRCivil 388 : (2017) 1 RCRCriminal 192
Constitution of India, 1950 — Article 226Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 16
High Courts05 May 2016Dismissed
Abha Osman Turq Vs State of Gujarat
Gujarat High Court · (2016) 164 AIC 426
High Courts05 May 2016Allowed
M.D. Infra Developers (S) Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2016) 287 CurTR 431 : (2016) 385 ITR 82
Income Tax Act, 1961 - Section 220
High Courts05 May 2016Partly Allowed
Simandharswami Jinmandir Pedhi Vs Pravinchandra Babaldas Shah
Gujarat High Court · (2016) LIC 3030
High Courts05 May 2016Dismissed
The Nagafana (Gogapura) Prathmik Krushi Vs Chandaji Goliya
Gujarat High Court · (2016) 3 GCD 2308 : (2016) 3 GLR 2247
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Gujarat Co-operative Societies Act, 1961 - Section 4
High Courts05 May 2016Allowed
Varshaben Deepakbhai Vaghasiya Vs Driver-Cum-Owner
Gujarat High Court · (2017) 2 ACC 268 : (2016) 4 GLR 3397 : (2017) 1 TAC 602
Motor Vehicles Act, 1988 - Section 149(2), Section 170