High Courts10 Jun 2016Partly Allowed
Vinodbhai Jivabhai Vaghora Vs Hasamali Mushtakeemali Khureshi
Gujarat High Court · (2016) AAC 1995 : (2016) 4 GLR 2893 : (2017) 1 RCRCivil 315
Motor Vehicles Act, 1988 — Section 168
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 24 of 65
High Courts10 Jun 2016Dismissed
Jivabhai Laxmanbhai Talpada Vs State of Gujarat
Gujarat High Court · (2016) 3 GCD 1973
Penal Code, 1860 (IPC) - Section 302
High Courts10 Jun 2016Dismissed
Dahyabhai Nathubhai Patel Vs Director of Primary Education
Gujarat High Court · (2016) LIC 3231
Bombay Civil Services Rules, 1959 — Rule 152Constitution of India, 1950 — Article 309
High Courts10 Jun 2016Dismissed
Mahesh Chandulal Vora Vs State of Gujarat
Gujarat High Court · (2016) 3 GCD 1809 : (2016) 4 GLR 3148 : (2016) LIC 3262
Constitution of India, 1950 — Article 14, 16, 226, 309Gujarat Civil Services (Pension) Rules, 2002 — Rule 10(4)(a)(i), 10(ii)Gujarat State Judicial Service Rules, 2005 — Rule 21
High Courts09 Jun 2016Allowed
Jalaram Developers Vs Income Tax Officer
Gujarat High Court · (2017) 390 ITR 83
Income Tax Act, 1961 - Section 148, Section 149
High Courts09 Jun 2016Partly Allowed
Bil Metal Industries Ltd. Vs Rameshbhai Gordhanbhai Solanki
Gujarat High Court · (2016) 150 FLR 630 : (2016) LabLR 1107
Workmens Compensation Act, 1923 - Section 12
High Courts09 Jun 2016Allowed
Parmar Narmadaben Wd/o. Vithalbhai Ramabhai and 3 - Appellants @HASH Amratlal Motibhai Prajapati and 4 - Defendants
Gujarat High Court · (2017) 171 AIC 300 : (2017) AIRCC 540 : (2017) 1 CivilLJ 477 : (2016) 4 GLR 3205
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 (a)Evidence Act, 1872 - Section 92Transfer of Property Act, 1882 - Section 54
High Courts08 Jun 2016Allowed
Raimal Vs State of Gujarat
Gujarat High Court · (2016) CriLJ 4136 : (2016) 4 Crimes 641 : (2017) 1 GLR 597
Penal Code, 1860 (IPC) — Section 489A, 489B
High Courts08 Jun 2016Dismissed
State of Gujarat Vs Raval Valjibhai Harchandbhai
Gujarat High Court · (2017) 173 AIC 323 : (2016) CriLJ 4322 : (2017) 1 Crimes 140 : (2017) 1 GLR 486
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 32 (1)Penal Code, 1860 (IPC) — Section 114, 306, 498A
High Courts08 Jun 2016Allowed
Popatbhai Bhimabhai Sutreja Vs Managing Director
Gujarat High Court · (2017) 1 GCD 73 : (2016) 3 GLR 2670 : (2016) LIC 3538
High Courts08 Jun 2016Dismissed
Harish Ramanbhai Patel & 50 Others Vs State of Gujarat & 3 Others
Gujarat High Court · (2016) 2 CLR 959 : (2016) 150 FLR 806 : (2016) 3 LLJ 126
High Courts07 Jun 2016Allowed
Heirs of Deceased Bhikha Natha Vs State of Gujarat
Gujarat High Court · (2017) 2 GLR 1096
Gujarat Land Revenue Code, 1879 - Section 211, Section 61
High Courts06 Jun 2016Dismissed
National Insurance Co. Ltd. Vs Chandrakantbhai Keshavjibhai Karia
Gujarat High Court · (2017) 1 GLR 142
Motor Vehicles Act, 1988 - Section 147, Section 149(2), Section 168
High Courts06 Jun 2016Dismissed
State of Gujarat Vs Kiritsinh Navalsinh Jadeja
Gujarat High Court · (2016) 150 FLR 634 : (2016) 4 LLN 140
Payment of Gratuity Act, 1972 - Section 4
High Courts06 Jun 2016Allowed
Raijibhai Melabhai Chauhan - Petitioner @HASH State of Gujarat and Others
Gujarat High Court · (2016) 4 GLR 3163 : (2017) LIC 329
Gujarat Civil Services (Pension) Rules, 2002 - Rule 25(i)(b), Rule 25(ii), Rule 9(68)Payment of Gratuity Act, 1972 - Section 14, Section 4
High Courts06 Jun 2016Disposed Off
Jamnadas Panchanbhai Bilodia Vs Divisional Controller G.S.R.T.C.
Gujarat High Court · (2016) 2 CLR 967 : (2016) 151 FLR 901 : (2017) LabLR 445
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1)
High Courts06 Jun 2016Allowed
Ingersoll Rand India Ltd. Vs Dineshbhai Kacharabhai Patel and Another
Gujarat High Court · (2016) LabLR 964 : (2016) 3 LLJ 252
Industrial Disputes Act, 1947 - Section 2(s)
High Courts06 Jun 2016Disposed Off
Bhagwan Raghurambhai Jani Vs District Panchayat and 1 Another
Gujarat High Court · (2016) 3 LLJ 156
Constitution of India, 1950 - Article 226
High Courts06 Jun 2016Allowed
Mustufakhan Ahmedkhan Pathan Vs State of Gujarat
Gujarat High Court · (2016) 3 Crimes 177
Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts06 Jun 2016Dismissed
Gujarat Dairy Development Corporation Ltd. Vs Shardaben Wd/o Kantilal Keshabhai @ Keshavlal
Gujarat High Court · (2016) 3 ACC 675 : (2016) 4 TAC 436
Motor Vehicles Act, 1939 - Section 95, 96(2)