COURT ARCHIVE

Gujarat High Court judgments, 2016

1,300 judgments · page 23 of 65

High Courts20 Jun 2016Dismissed

Principal Chief Engineer Vs M/s. Manibhai and Brothers (Sleeper)

Gujarat High Court · (2016) AIR(Gujarat) 151 : (2016) 4 GLR 3349 : (2017) 2 RAJ 659

Arbitration and Conciliation Act, 1996 — Section 8Micro, Small and Medium Enterprises Development Act, 2006 — Section 18

High Courts20 Jun 2016Allowed

Shilpaben Nitinkumar Soni Vs State of Gujarat

Gujarat High Court · (2016) 3 GCD 2348 : (2016) 3 GLR 2372 : (2016) 4 KLT 6

Constitution of India, 1950 - Article 309

High Courts17 Jun 2016Partly Allowed

Purshottam Karsonbhai Sojitra Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 653

Constitution of India, 1950 - Article 226

High Courts17 Jun 2016Dismissed

Saurashtra University Vs Saurabh Chanrakant Bhatt

Gujarat High Court · (2016) 150 FLR 732 : (2016) 4 LLN 136

Payment of Gratuity Act, 1972 - Section 14, 4

High Courts17 Jun 2016Allowed

Shakrabhai Maganbhai Patel Vs State of Gujarat

Gujarat High Court · (2016) 06 GUJ CK 0030

Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Rule 7, 3(1)(x)

High Courts16 Jun 2016Disposed Off

Cambay Investment Corporation Ltd. - Appellant @HASH Deputy Commissioner of Income-Tax - Opponent

Gujarat High Court · (2016) 388 ITR 366

Income Tax Act, 1961 - Section 260A, Section 263, Section 45

High Courts16 Jun 2016Dismissed

Principal Commissioner of Income Tax Vs B.A. Research India Ltd.

Gujarat High Court · (2016) 288 CurTR 399

Income Tax Act, 1961 — Section 80IB(8A)(2)Income Tax Rules, 1962 — Rule 18DA

High Courts16 Jun 2016Partly Allowed

Joshi Technologies International Vs Union of India

Gujarat High Court · (2016) 339 ELT 21

High Courts16 Jun 2016Dismissed

State of Gujarat Vs Ashokbhai Popatbhai Chunara

Gujarat High Court · (2016) CriLJ 3966 : (2017) 1 RCRCriminal 799

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(2)(a)

High Courts15 Jun 2016Dismissed

State of Gujarat Vs Vijaybhai Desaibhai Parmar

Gujarat High Court · (2016) CriLJ 3961 : (2017) 1 GLR 242

Penal Code, 1860 (IPC) — Section 306

High Courts15 Jun 2016Disposed Off

Nikhil P. Gandhi Vs State of Gujarat and others

Gujarat High Court · (2016) ACD 793 : (2017) 1 AICLR 541 : (2016) 3 BankJ 438 : (2016) 3 BC 547 : (2016) 197 CompCas 50 : (2016) CriLJ 4338 : (2016) 4 Crimes 413 : (2016) 3 DCR 319 : (2016) 4 GLR 2838 : (2016) 2 GujLH 762 : (2017) 1 RCRCivil 205 : (2017) 1 RCRCriminal 15 : (2

Negotiable Instruments Act, 1881 (NI) - Section 13, 138, 139, 141, 20

High Courts14 Jun 2016Dismissed

Yuvrajsingh Dilipsingh Zala Vs Union of India

Gujarat High Court · (2017) 1 GLR 730

Central Administrative Tribunal (Procedure) Rules, 1987 - Rule 6Constitution of India, 1950 - Article 226

High Courts14 Jun 2016Allowed

Leena Jugalkishor Shah Vs Asstt. Commissioner of Income Tax

Gujarat High Court · (2017) 392 ITR 18

Income Tax Act, 1961 - Section 54F

High Courts14 Jun 2016Dismissed

State of Gujarat Vs Tarunaben @ Bebubahen Laljibhai

Gujarat High Court · (2016) CriLJ 3964 : (2017) 2 GLR 988

Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 306, 498A

High Courts14 Jun 2016Dismissed

Commissioner of Income Tax - Appellant @HASH Kayal Syntex Ltd. - Opponent

Gujarat High Court · (2016) 389 ITR 84

Income Tax Act, 1961 - Section 36, Section 37

High Courts13 Jun 2016Dismissed

Rajesh Sunderdas Vaswani Vs C.P. Meena - Deputy Commissioner of Income Tax

Gujarat High Court · (2017) 392 ITR 571

Income Tax Act, 1961 - Section 147, Section 148, Section 149

High Courts13 Jun 2016Disposed Off

Fidelity Shares and Securities P. Ltd. Vs Dy. C.I.T.

Gujarat High Court · (2017) 390 ITR 267

Income Tax Act, 1961 - Section 253, Section 254

High Courts13 Jun 2016Allowed

Ramachal Bhagirathi Mishra Vs State of Gujarat

Gujarat High Court · (2017) 2 Crimes 98 : (2016) 4 GLR 3380

Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 114, Section 304B

High Courts10 Jun 2016Disposed off

Office Superintendent Vs P.D. Barot

Gujarat High Court · (2017) 1 LLN 137

High Courts10 Jun 2016Dismissed

Pallaviben Pareshkumar Jaiswal Vs Principal

Gujarat High Court · (2017) 1 GLR 781

Constitution of India, 1950 - Article 226