High Courts30 Jun 2016Disposed Off
Chetankumar Sureshbhai Patel Vs Oil and Natural Gas Corporation Limited
Gujarat High Court · (2016) 3 CLR 106
Constitution of India, 1950 - Article 14, 16, 226, 309
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 21 of 65
High Courts30 Jun 2016Partly Allowed
Shanabhai Ghanshyambhai Nayak Vs State of Gujarat
Gujarat High Court · (2016) 3 Crimes 419
Penal Code, 1860 (IPC) - Section 114, 365, 367
High Courts30 Jun 2016Dismissed
Patel Bachubhai Ramjibhai Vs Parsottambhai P. Rami
Gujarat High Court · (2016) ACD 1067
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
High Courts29 Jun 2016Dismissed
Ayeshabegam Shaikh and 2 - Petitioners @HASH State of Gujarat-Through Secretary and 3
Gujarat High Court · (2016) 4 GLR 3119
Bombay Land Revenue Code, 1879 - Section 211, Section 79AConstitution of India, 1950 - Article 227
High Courts29 Jun 2016Allowed
Savitaben Manilal Nayak Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 306
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 228Penal Code, 1860 (IPC) - Section 114, Section 306
High Courts29 Jun 2016Dismissed
M/s. Ratnamani Seamless Pvt. Ltd. Vs Income Tax Officer
Gujarat High Court · (2017) 393 ITR 339
Income Tax Act, 1961 - Section 73
High Courts29 Jun 2016Allowed
Principal Commissioner of Income Tax Vs Gokul Ceramics
Gujarat High Court · (2016) 289 CurTR 126
Income Tax Act, 1961 — Section 147
High Courts29 Jun 2016Disposed Off
Commissioner-Employees Provident Fund Organisation Vs Shreenathji Foundry
Gujarat High Court · (2017) 1 CLR 908 : (2016) 151 FLR 317 : (2016) LabLR 983
High Courts29 Jun 2016Disposed Off
Gujarat Agro Industries Corporation Ltd. - Petitioner @HASH Ramniklal Talsibhai Sitapara
Gujarat High Court · (2017) 1 GLR 108 : (2016) LIC 4355
Industrial Disputes Act, 1947 - Section 2(oo)(bb), Section 25F
High Courts28 Jun 2016Allowed
Narsing Manganlal Padhiyar Vs Firozsha Ratansha Bulsarana
Gujarat High Court · (2017) 2 GLR 992
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 70(b), Section 74, Section 76Constitution of India, 1950 - Article 227
High Courts28 Jun 2016Disposed Off
M/s. Nirma Credit & Capital Ltd. Vs Asst. Commissioner of Income Tax
Gujarat High Court · (2017) 390 ITR 302
Income Tax Act, 1961 - Section 260A, Section 32
High Courts28 Jun 2016Dismissed
Bhesavahi Group Vividh Karyakari Seva Sahakari Mandali Limited Vs State of Gujarat
Gujarat High Court · (2017) AIRCC 117
Constitution of India, 1950 - Article 226Gujarat Agricultural Produce Markets Act, 1963 - Section 11Gujarat Agricultural Produce Markets Rules, 1965 - Rule 28
High Courts28 Jun 2016Allowed
State of Gujarat Vs Hiraben Keshaji Thakor W/o Keshaji Jagaji Thakor
Gujarat High Court · (2016) 3 CLR 101
Constitution of India, 1950 - Article 226
High Courts27 Jun 2016Disposed Off
Gohil Vishvaraj Hanubhai Vs State of Gujarat
Gujarat High Court · (2016) 3 GCD 2168 : (2017) 1 GLR 342
Constitution of India, 1950 — Article 226
High Courts27 Jun 2016Allowed
Agneshben Johnbhai Kristi Vs Union of India
Gujarat High Court · (2017) 1 ACC 632 : (2017) 2 TAC 257
Railway Claims Tribunal Act, 1987 - Section 23Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 - Rule 3Railways Act, 1989 - Section 123(b), Section 123(c)(2), Section 124A
High Courts27 Jun 2016Dismissed
Pushpak Bullion Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2017) 394 ITR 65
Income Tax Act, 1961 - Section 147, Section 148
High Courts27 Jun 2016Dismissed
Commissioner of Income Tax Vs Gujarat Industrial Investment Corporation Ltd.
Gujarat High Court · (2016) 387 ITR 573
Interest Tax Act, 1974 — Section 2(7), 5
High Courts27 Jun 2016Dismissed
Commissioner of Income Tax (Tds) - Appellant @HASH Siyaram Metal Udyog Pvt. Ltd. - Opponent
Gujarat High Court · (2016) 289 CurTR 649
Income Tax Act, 1961 - Section 206C
High Courts24 Jun 2016Dismissed
Bijal Investment Co. Pvt. Ltd. - Appellant @HASH Income Tax Officer - Opponent
Gujarat High Court · (2016) 389 ITR 53
Companies Act, 1956 - Section 536(2)Income Tax Act, 1961 - Section 2(47)
High Courts24 Jun 2016Allowed
Thorat Nayan Hemchandra - Appellant @HASH State Of Gujarat and 3
Gujarat High Court · (2016) 4 GLR 3266
Officer in State Youth Board Recruitment Rules, 1970 - Rule 3(d)