High Courts15 Jul 2016Dismissed
Vaghari Dahyabhai Keshavlal, (Since Decd. Through L.H.) and 34 - Petitioners @HASH State of Gujarat and 2
Gujarat High Court · (2016) LIC 4209
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 19 of 65
High Courts15 Jul 2016Allowed
Jayeshbhai J. Shah Vs Commissioner of Income Tax-III
Gujarat High Court · (2016) 388 ITR 293
Income Tax Act, 1961 — Section 271(1)(c)
High Courts15 Jul 2016Disposed Off
Devraj Shyamrao Deshmukh Vs Ahmedabad Municipal Transport Service
Gujarat High Court · (2017) 1 CLR 735 : (2016) 150 FLR 1035 : (2016) LabLR 1228
Payment of Gratuity Act, 1972 - Section 4(1), 7(3-A)
High Courts14 Jul 2016Disposed Off
Chetnaben J. Shah Vs The Income Tax officer
Gujarat High Court · (2016) 288 CurTR 579
Income Tax Act, 1961 — Section 132(4), 69
High Courts14 Jul 2016Dismissed
Kuvrabhai Bharabhai Bharvad - Applicant @HASH State of Gujarat and 3 Others
Gujarat High Court · (2016) 4 GLR 2897
Constitution of India, 1950 - Article 226Gujarat Co-operative Societies Act, 1961 - Section 84(5)
High Courts14 Jul 2016Partly Allowed
Rajubhai Navinbhai Soni Vs State of Gujarat
Gujarat High Court · (2016) 168 AIC 396 : (2016) 3 GCD 2628 : (2016) 3 GLR 2706
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 411
High Courts13 Jul 2016Allowed
Iffco Tokio General Insurance Company Ltd. Vs Deepakbhai Bhikhabhai Patel
Gujarat High Court · (2017) AAC 155 : (2017) 2 GLR 1100
Motor Vehicles Act, 1988 - Section 166
High Courts13 Jul 2016Allowed
Edait Jhigaben Vs State of Gujarat
Gujarat High Court · (2017) 2 GLR 1089
Constitution of India, 1950 - Article 14, Article 15, Article 16, Article 226
High Courts13 Jul 2016Dismissed
State of Gujarat - Appellant @HASH Shantaben @ Otamben Widow of Gordhanbhai Patel - Opponents/Respondents
Gujarat High Court · (2016) 4 GLR 3014
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts12 Jul 2016Dismissed
Manoj Ambaram Kahar Vs Indian Red Cross Society
Gujarat High Court · (2017) 1 GujLH 156 : (2017) LIC 25
Constitution of India, 1950 - Article 12, Article 14, Article 226
High Courts12 Jul 2016Dismissed
HVK International Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2016) 389 ITR 630
Income Tax Act, 1961 - Section 147, Section 148
High Courts12 Jul 2016Dismissed
Rameshbhai Bhupatsinh Parmar - Petitioner @HASH District Collector Rajkot and 1 Another
Gujarat High Court · (2017) 170 AIC 593 : (2016) 4 GLR 3011
Constitution of India, 1950 - Article 226, Article 227
High Courts12 Jul 2016Dismissed
Commissioner of Income Tax-I Vs Income Tax Settlement Commission & 1
Gujarat High Court · (2016) 290 CurTR 635 : (2017) 390 ITR 306
Income Tax Act, 1961 - Section 145D(1), Section 245C(1)
High Courts08 Jul 2016Dismissed
Ujwala Raje Vs Hemaben Achyut Shah
Gujarat High Court · (2017) 1 GLR 360 : (2017) 69 PTC 70
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 - Section 15(5), Section 2(c), Section 3
High Courts08 Jul 2016Disposed Off
The Commissioner of Income Tax Vs Patel Proteins (P) Ltd.
Gujarat High Court · (2017) 393 ITR 274
Income Tax Act, 1961 - Section 69B
High Courts08 Jul 2016Disposed Off
President/Secretary Vs Dakshaben Chandulal Chauhan
Gujarat High Court · (2016) 3 LLN 355
Industrial Disputes Act, 1947 - Section 25F, 25G
High Courts08 Jul 2016Allowed
Rajeshbhai Vithalbhai Patel Vs State of Gujarat
Gujarat High Court · (2016) 4 GLR 3499
Bombay Land Revenue Code, 1879 - Section 79AConstitution of India, 1950 - Article 226, Article 227
High Courts07 Jul 2016Dismissed
MG Prajapati Vs State of Gujarat
Gujarat High Court · (2017) LIC 1012
Constitution of India, 1950 - Article 14Gujarat Civil Services (Pension) Rules, 2002 - Rule 10(4)(a)
High Courts07 Jul 2016Partly Allowed
Patel Salt And Marine Chemicals Pvt Ltd. Vs Manguben Premabhai Waghela
Gujarat High Court · (2016) 3 CLR 375 : (2016) 150 FLR 1028 : (2016) LabLR 1228 : (2016) 3 LLJ 750
High Courts05 Jul 2016Disposed Off
Aryan Arcade Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2017) 390 ITR 67
Income Tax Act, 1961 - Section 147, Section 40A