High Courts20 Jul 2016Dismissed
Alpesh Rameshbhai Thakkar Vs Julieben Dhirendrabhai Ruparel
Gujarat High Court · (2017) 1 DMC 667 : (2016) 3 GCD 2583 : (2016) 3 GLR 2478
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 18 of 65
High Courts20 Jul 2016Disposed Off
Asharam Ashram Vs Income Tax Officer (Exemption) Ward-1
Gujarat High Court · (2016) 386 ITR 222
High Courts20 Jul 2016Allowed
United India Insurance Company Limited - Appellant @HASH Legal Heirs of Decd. Barot Bharatbhai Arvindbhai and 1 - Defendant
Gujarat High Court · (2016) AAC 2162
Motor Vehicles Act, 1988 - Section 163A
High Courts20 Jul 2016Allowed
S.B. Patel Vs Gujarat State Civil Supplies Corporation Ltd
Gujarat High Court · (2016) LIC 4068
Constitution of India, 1950 — Article 311
High Courts20 Jul 2016Dismissed
Changala Nareshkumar Laxminarayan - Petitioner @HASH State of Gujarat and 3
Gujarat High Court · (2016) LIC 4181
High Courts19 Jul 2016Allowed
State of Gujarat Vs Hanu Dharshi Vaghri
Gujarat High Court · (2017) 2 GLR 1059
Criminal Procedure Code, 1973 (CrPC) - Section 273Evidence Act, 1872 - Section 33Penal Code, 1860 (IPC) - Section 376, Section 395, Section 397, Section 398, Section 447
High Courts19 Jul 2016Partly Allowed
Hides and Leather Products Pvt Ltd. Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 388
Bombay Land Revenue Code, 1879 - Section 79AConstitution of India, 1950 - Article 226Government Grants Act, 1895 - Section 2, Section 3
High Courts19 Jul 2016Disposed Off
Commissioner of Income-Tax Vs Metrochem Industries Ltd.
Gujarat High Court · (2016) 389 ITR 181
Income Tax Act, 1961 - Section 37(1), Section 80HHC
High Courts19 Jul 2016Dismissed
State of Gujarat - Appellant @HASH Natubhai Parsottambhai Patel and 3 - Opponents/Respondents
Gujarat High Court · (2016) 4 GLR 3233
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)Penal Code, 1860 (IPC) - Section 302, Section 323, Section 34, Section 504, Section 506(2)
High Courts19 Jul 2016Disposed Off
Jivraj Tea Limited Vs Assistant Commissioner of Income Tax - Circle - I
Gujarat High Court · (2016) 386 ITR 298
High Courts19 Jul 2016Dismissed
Commissioner of Income Tax Vs Babulal K. Daga
Gujarat High Court · (2016) 387 ITR 114
Income Tax Act, 1961 — Section 263, 69C
High Courts19 Jul 2016Dismissed
Kamaljitsinh Dadubhai Sindha - Petitioner @HASH Reserve Bank of India
Gujarat High Court · (2016) LIC 4116
Reserve Bank of India Act, 1934 - Section 58
High Courts18 Jul 2016Allowed
State of Gujarat - Appellant @HASH Mahendra Subhashbhai Vankhede - Opponent/Respondent
Gujarat High Court · (2016) CriLJ 4652 : (2017) 1 GLR 328
Criminal Procedure Code, 1973 (CrPC) - Section 377Penal Code, 1860 (IPC) - Section 114, Section 363, Section 366, Section 376
High Courts18 Jul 2016Dismissed
Pr. Commissioner of Income Tax Vs Shri Jigesh Venilal Koralwala
Gujarat High Court · (2017) 294 CurTR 124 : (2016) 387 ITR 177
Income Tax Act, 1961 — Section 132, 153A, 271(1)(c)
High Courts18 Jul 2016Allowed
Rekhaben Kamleshbhai Nanavati - Petitioner @HASH Employees'' Provident Fund Organization and 1 Another
Gujarat High Court · (2016) 4 GLR 2768 : (2017) 1 SCT 573
Constitution of India, 1950 - Article 14, Article 21, Article 226Employees Pension Scheme, 1995 - Para 16(5)(a), Para 16(aa)
High Courts15 Jul 2016Allowed
Kunvarben Mohanbhai Handa Vs Controlling Authority of Payment of Gratuity Act
Gujarat High Court · (2017) 1 GLR 246 : (2017) LIC 1359
Payment of Gratuity Act, 1972 - Section 4
High Courts15 Jul 2016Disposed Off
Shitalgiri Hansgiri Gusai Vs Gujarat Urja Vikar Nigam Ltd.
Gujarat High Court · (2017) 1 CLR 1045 : (2016) 150 FLR 1040
Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 4(3)
High Courts15 Jul 2016Dismissed
Varshaben Himantlal Vejani Vs State of Gujarat
Gujarat High Court · (2017) 172 AIC 524 : (2017) CriLJ 869 : (2016) 4 GLR 3503 : (2017) 2 RCRCriminal 637
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 125(4)
High Courts15 Jul 2016Dismissed
Abdulsalam Jeshmohammad Chaudhari - Applicant @HASH State of Gujarat and 1 Another
Gujarat High Court · (2016) 4 GLR 2818
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 467, Section 468, Section 471
High Courts15 Jul 2016Allowed
Shreejikrupa Spinners Pvt. Ltd. Vs Union of India
Gujarat High Court · (2016) 340 ELT 126