High Courts05 Jul 2016Dismissed

Thakore Dineshji Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 569

Penal Code, 1860 (IPC) - Section 363, Section 366Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xii), Section 3(2)(v)
High Courts05 Jul 2016Dismissed

Rajnikant Nathalal Maniar Vs Jagdish Jasvantlal Patwa

Gujarat High Court · (2016) ACD 962 : (2017) 1 CivilLJ 525 : (2017) 1 GCD 37 : (2016) 4 GLR 3255 : (2016) 3 GLR 2684 : (2017) 2 RCRCivil 98 : (2017) 2 RCRCriminal 180

Criminal Procedure Code, 1973 (CrPC) - Section 389Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts01 Jul 2016Disposed Off

Ambica Nager Co-Operative Vs Gujarat State Co-Operative

Gujarat High Court · (2016) AIRCC 2945 : (2016) 3 GCD 2142 : (2016) 3 GujLH 43

Constitution of India, 1950 — Article 226, 227Gujarat Co-operative Societies Act, 1961 — Section 99 (4)Gujarat Co-operative Societies Rules, 1965 — Rule 41 A