High Courts24 Jun 2016Allowed
Ritesh Garodia Vs State of Gujarat
Gujarat High Court · (2016) ACD 948 : (2016) 4 GLR 2994 : (2016) 3 GujLH 672
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
COURT ARCHIVE
Gujarat High Court judgments, 2016
1,300 judgments · page 22 of 65
High Courts24 Jun 2016Allowed
Gayatriben Maheshbhai Barot - Applicant @HASH State of Gujarat and 1
Gujarat High Court · (2017) ACD 109 : (2016) 3 DCR 204 : (2016) 2 NIJ 626
Criminal Procedure Code, 1973 (CrPC) - Section 439Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Jun 2016Allowed
H.P. Kapadia Education Trust and 1 - Petitioners @HASH State of Gujarat and 2
Gujarat High Court · (2017) 1 GLR 10 : (2016) 3 GujLH 371
Constitution of India, 1950 - Article 30Gujarat Secondary Education Act, 1972 - Section 17, Section 40, Section 40AGujarat Secondary Education Regulations, 1974 - Regulation 36, Regulation 42, Regulation 43
High Courts24 Jun 2016Allowed
Avinash Tamankar, Since Deceased Through Legal Heirs Vs Chairman And Managing Director
Gujarat High Court · (2016) LIC 3760
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts24 Jun 2016Disposed Off
Dinesh Arvindbhai Padaria Vs Union of India
Gujarat High Court · (2016) 339 ELT 220
High Courts24 Jun 2016Allowed
Rameshbhai Parshottambhai Patel and 1 - Applicants @HASH State of Gujarat and 1
Gujarat High Court · (2016) 4 GLR 3194
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 465, Section 467, Section 468, Section 471
High Courts23 Jun 2016Dismissed
State of Gujarat Vs Dr. Jvalit Hasmukhlal Sheth
Gujarat High Court · (2017) CriLJ 280 : (2017) 2 GLR 969
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 306
High Courts23 Jun 2016Allowed
Nalanda Co-Operative Hosg. Society Ltd. Vs Rajkot Municipal Corpn.
Gujarat High Court · (2017) 1 GLR 819
Bombay Provincial Municipal Corporations Act, 1949 - Section 224Constitution of India, 1950 - Article 226
High Courts23 Jun 2016Disposed Off
Arvindkumar M Padia Ex Deputy Chief Accounts Vs Gujarat Urja Vikas Nigam Ltd.
Gujarat High Court · (2016) 150 FLR 802
Constitution of India, 1950 - Article 226
High Courts23 Jun 2016Allowed
Virvijay Construction Company - Appellant @HASH State of Gujarat
Gujarat High Court · (2016) AIR(Gujarat) 167 : (2016) 4 GLR 3314
Limitation Act, 1963 - Article 113, Article 55, Section 15(2)
High Courts23 Jun 2016Dismissed
Kundla Press & Oil Mill Vs State of Gujarat
Gujarat High Court · (2016) 3 GCD 2202
High Courts22 Jun 2016Allowed
Shree Ganesh Construction Co. Vs Union of India
Gujarat High Court · (2016) 340 ELT 131
High Courts22 Jun 2016Allowed
M/s. Vijay Trading Co. - Appellant @HASH Income-Tax Officer - Opponent
Gujarat High Court · (2016) 388 ITR 377
Income Tax Act, 1961 - Section 260
High Courts21 Jun 2016Allowed
New India Assurance Co. Ltd Vs Giraben Dilipbhai Patel
Gujarat High Court · (2017) AAC 403 : (2017) 3 ALLMR 55 : (2017) 1 GLR 463
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts21 Jun 2016Disposed Off
Pr. Commissioner of Income Tax-Vadodara-1 - Appellant @HASH L.K. India Pvt. Ltd. - Opponent
Gujarat High Court · (2016) 290 CurTR 118
Income Tax Act, 1961 - Section 32(1)(ii)
High Courts21 Jun 2016Dismissed
State of Gujarat Vs Daulatkhan Jafarkhan Musalman
Gujarat High Court · (2017) 172 AIC 532 : (2017) 2 Crimes 105 : (2016) 4 GLR 3495
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 114, Section 198, Section 465, Section 466, Section 471
High Courts21 Jun 2016Allowed
Akbar Amirali Kasambhai Jesani Vs State of Gujarat
Gujarat High Court · (2017) CriLJ 1464 : (2017) 2 Crimes 438 : (2016) 4 GLR 3320
Criminal Procedure Code, 1973 (CrPC) - Section 227Motor Vehicles Act, 1988 - Section 177, Section 184Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts21 Jun 2016Disposed Off
Chunibhai Ranchhodbhai Dalwadi Vs Assistant Commissioner Of Income Tax
Gujarat High Court · (2016) 388 ITR 130
Income Tax Act, 1961 — Section 143
High Courts20 Jun 2016Dismissed
State of Gujarat Vs Dhirajbhai Jinabhai Makwana
Gujarat High Court · (2017) 1 GLR 494
Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 302, Section 307, Section 323
High Courts20 Jun 2016Dismissed
N.K. Industries Ltd. Vs Deputy C.I.T
Gujarat High Court · (2017) 292 CurTR 354
Income Tax Act, 1961 - Section 158BB, Section 158BC